High Courts17 Jan 2008
Om Prakash Vs Civil Judge (Jr. Div.) and Another
Rajasthan High Court · (2008) 2 WLN 452
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 58 of 61
High Courts17 Jan 2008Dismissed
State of Rajasthan and Others Vs Surendra Kumar Kalra
Rajasthan High Court · (2008) 3 RLW 1953
Constitution of India, 1950 — Article 226
High Courts17 Jan 2008
Govind Narayan and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2128
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 304B, 498A
High Courts16 Jan 2008Dismissed
Minerals (The) and Metal Trading Corporation of India and Others Vs Agarwal General Engineering Works Pvt. Ltd. and Others
Rajasthan High Court · (2008) 2 RLW 1598
Constitution of India, 1950 — Article 226
High Courts16 Jan 2008Dismissed
H.H. Rajdadiji Smt. Badan Kanwar Medical Trust Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2008) 214 CTR 621
Income Tax Act, 1961 — Section 10
High Courts16 Jan 2008Dismissed
Divisional Personnel Officer Vs Megh Singh and Another
Rajasthan High Court · (2008) 117 FLR 888 : (2008) 2 RLW 1381
Industrial Disputes Act, 1947 — Section 10, 33A, 33C
High Courts16 Jan 2008Dismissed
Kushal Singh Vs State
Rajasthan High Court · (2008) 01 RAJ CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 325, 34, 341
High Courts16 Jan 2008
The New India Assurance Co. Ltd. Vs Smt. Dharma and Others
Rajasthan High Court · (2008) 2 WLN 215
Motor Vehicles Act, 1988 — Section 140
High Courts16 Jan 2008Allowed
Dharmendra Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2124
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 456
High Courts15 Jan 2008
The Managing Committee Vs Smt. Vimal Jangu and Others
Rajasthan High Court · (2008) 2 WLN 437
High Courts15 Jan 2008Allowed
Rajasthan Rajya Vidhyut Karamchari Federation Vs Jodhpur Vidhyut Vitran Nigam Ltd. and Another
Rajasthan High Court · (2008) 2 RLW 1253 : (2009) 1 WLN 361
Industrial Disputes Act, 1947 — Section 10B
High Courts15 Jan 2008Dismissed
Surjeet Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1554
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 157, 162, 173, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts15 Jan 2008Allowed
Hodal Singh and Kashi Ram Bhadu Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1308
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 107Prevention of Corruption Act, 1988 — Section 11, 12, 13, 14, 20
High Courts14 Jan 2008Allowed
Amba Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1841
Constitution of India, 1950 — Article 14
High Courts14 Jan 2008
Lalu Ram Vs Mohd. Umar and Others
Rajasthan High Court · (2008) 2 WLN 303
Motor Vehicles Act, 1988 — Section 140
High Courts14 Jan 2008
Chandra Pal Singh Vs Smt. Nani Bai and Another
Rajasthan High Court · (2008) 2 WLN 98
Registration Act, 1908 — Section 49
High Courts13 Jan 2008
Sunita and Another Vs National Insurance Co. Ltd. and Others
Rajasthan High Court · (2008) 2 WLN 400
Penal Code, 1860 (IPC) — Section 279
High Courts11 Jan 2008Dismissed
Govind Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2008) 01 RAJ CK 0147
Constitution of India, 1950 — Article 226
High Courts11 Jan 2008Allowed
Smt. Kanta Bai Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 01 RAJ CK 0080
Civil Procedure Code, 1908 (CPC) — Section 80, 96Transfer of Property Act, 1882 — Section 122
High Courts11 Jan 2008
Energy Seed International (P) Ltd. Vs Shubh Shree Seeds (P) Ltd.
Rajasthan High Court · (2008) 01 RAJ CK 0076
COMPANIES ACT, 1956 — Section 391, 393