High Courts07 Jan 2008Dismissed
Prabhu Dayal and Another Vs Radhey Shyam Swami and Others
Rajasthan High Court · (2008) 01 RAJ CK 0079
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 16
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 60 of 61
High Courts07 Jan 2008Dismissed
Khairati and Others Vs He Land Acquisition Officer, UIT and Others
Rajasthan High Court · (2008) 01 RAJ CK 0073
Land Acquisition Act, 1894 — Section 18, 31, 54
High Courts07 Jan 2008Dismissed
Dr. Sahib Ram Giri Vs Income Tax Officer and Others
Rajasthan High Court · (2008) 218 CTR 268 : (2008) 301 ITR 294
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 147, 148
High Courts07 Jan 2008Dismissed
Gopal Singh Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 3272 : (2008) 3 RLW 2058
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 11, 9Penal Code, 1860 (IPC) — Section 359, 395, 396, 397, 458
High Courts07 Jan 2008Allowed
Sha Champalal Jawaharlal Vs Union Of India (UOI)
Rajasthan High Court · (2008) 01 RAJ CK 0010
Railway Claims Tribunal Act, 1987 — Section 23
High Courts04 Jan 2008Dismissed
Prem Chand Jain Vs The Rajasthan Financial Corporation and Another
Rajasthan High Court · (2008) 01 RAJ CK 0095
State Financial Corporations Act, 1951 — Section 30, 31, 32
High Courts04 Jan 2008Allowed
Narsingh Taneja Vs Brij Kishore Sharma and Others
Rajasthan High Court · (2008) 01 RAJ CK 0084
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 11Rajasthan Rent Control Act, 2001 — Section 9
High Courts04 Jan 2008Dismissed
Raj Kumar Singh @ Raju @ Batya Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1600
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts04 Jan 2008
Bhagwat Prasad Gupta Vs Shri Kishan Meena
Rajasthan High Court · (2008) 01 RAJ CK 0074
Specific Relief Act, 1963 — Section 6
High Courts04 Jan 2008
General Manager, Umald Bhawan Palace Hotel Vs Jabbar Singh and Another
Rajasthan High Court · (2008) 3 RLW 2602
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Jan 2008Dismissed
Bhoori Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1566
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 394
High Courts04 Jan 2008Dismissed
Gurdeep Singh and Others Vs State of Ors.
Rajasthan High Court · (2008) 01 RAJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts03 Jan 2008
Dinesh Chandra Vs Addl. District Judge (FT) No. 2 and Others
Rajasthan High Court · (2008) 2 WLN 75
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts03 Jan 2008
State of Rajasthan Vs Prem Raj and Others
Rajasthan High Court · (2008) CriLJ 2457
Criminal Procedure Code, 1973 (CrPC) — Section 209, 362, 395Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 307
High Courts03 Jan 2008Allowed
State of Rajasthan and Another Vs Om Prakash and Another
Rajasthan High Court · (2008) 2 RLW 1855
High Courts03 Jan 2008Allowed
Jain Electricals and Contractors Vs RIICO and Another
Rajasthan High Court · (2008) 2 RLW 1442
Constitution of India, 1950 — Article 14
High Courts03 Jan 2008
Pappi @ Mehboob and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1608
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts03 Jan 2008
Govind B. Choudhary Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 2 WLN 165
Petroleum Rules, 2002 — Rule 150
High Courts03 Jan 2008Allowed
Parasram Vs State and Others
Rajasthan High Court · (2008) 117 FLR 66
Industrial Disputes Act, 1947 — Section 12(5), 33(2)(b)
High Courts02 Jan 2008
LRs. of Sawant Singh Vs Chandra Prabhu Bhagwan Digambar Jain Mandir and Another
Rajasthan High Court · (2008) 2 WLN 54