High Courts13 Oct 2008
Vishnu Kumar Vs Sona Devi
Rajasthan High Court · (2009) 3 RLW 2373
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 9 of 61
High Courts29 Sept 2008Dismissed
Jodh Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1073 : (2009) 1 WLN 6
Arms Act, 1959 — Section 17(3)(c)Army Rules, 1962 — Rule 51
High Courts29 Sept 2008Allowed
The State of Raj. Vs Ramchandra Kumawat and Co. and Another Krishan Vallab Vs Ramchandra Kumawat and Co. and Others
Rajasthan High Court · (2008) 09 RAJ CK 0088
High Courts29 Sept 2008Dismissed
Assistant Commissioner, Commercial Tax Vs Sanskrit Comfort System Pvt. Ltd.
Rajasthan High Court · (2008) 18 VST 512
Central Excises and Salt Act, 1944 — Section 35Income Tax Act, 1961 — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 10, 12, 13, 14, 29
High Courts27 Sept 2008Dismissed
Shrada Devi Vs State and others
Rajasthan High Court · (2009) 121 FLR 558
High Courts27 Sept 2008Dismissed
Mohan Lal Vs Mohabata Ram
Rajasthan High Court · (2008) 09 RAJ CK 0105
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Sept 2008Allowed
Jagdish Prasad Vs State of Rajasthan and Others
Rajasthan High Court · (2010) 105 SLJ 112
Constitution of India, 1950 — Article 14, 16Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts27 Sept 2008
Sitaram Vs State of Rajasthan
Rajasthan High Court · (2008) 09 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts26 Sept 2008
In Re: Shree Shiva Spinners Ltd.
Rajasthan High Court · (2009) 91 SCL 51
Companies (Court) Rules, 1959 — Rule 9
High Courts26 Sept 2008Allowed
Nathmal and Another Vs ADJ No. 2 and Others
Rajasthan High Court · (2008) 09 RAJ CK 0089
Civil Procedure Code, 1908 (CPC) — Section 151, 96
High Courts26 Sept 2008
Management Committee, Bal Niketan Vs Kailash Chandra Dagar and Others
Rajasthan High Court · (2008) 09 RAJ CK 0052
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts26 Sept 2008Allowed
Nand Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 09 RAJ CK 0051
High Courts26 Sept 2008Allowed
Shri Parshvanath Jain Temple and Others Vs LRs. of Prem Dass
Rajasthan High Court · (2009) 3 RCR(Civil) 133
Rajasthan Public Trusts Act, 1959 — Section 29
High Courts25 Sept 2008Dismissed
Assistant Commissioner Vs Jyoti Cotton Industries
Rajasthan High Court · (2009) 11 Vat Reporter 138
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts25 Sept 2008Dismissed
Commissioner of Income Tax Vs Malborough Polychem P. Ltd.
Rajasthan High Court · (2009) 309 ITR 43 : (2009) 177 TAXMAN 44
Income Tax Act, 1961 — Section 80I
High Courts25 Sept 2008Allowed
Commissioner of Income Tax Vs Charbhuja Trading Co.
Rajasthan High Court · (2008) 09 RAJ CK 0013
Income Tax Act, 1961 — Section 184(7)
High Courts25 Sept 2008Dismissed
Ravi alias Kalu Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1056 : (2009) 3 RLW 2366
Criminal Procedure Code, 1973 (CrPC) — Section 216Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Sept 2008Dismissed
Manglam Yarn Agencies Vs Asstt. Commr., Commercial Taxes
Rajasthan High Court · (2009) 12 Vat Reporter 5 : (2009) 23 VST 563
Rajasthan Sales Tax Act, 1994 — Section 13A, 15
High Courts24 Sept 2008Allowed
Commissioner of Income Tax Vs Sirohi S.B.V. Bank Ltd.
Rajasthan High Court · (2009) 221 CTR 395 : (2009) 176 TAXMAN 404
COMPANIES ACT, 1956 — Section 617
High Courts24 Sept 2008Dismissed
Smt. Premi Devi Vs Deva Ram and Others
Rajasthan High Court · (2008) 09 RAJ CK 0090
Rajasthan Tenancy Act, 1955 — Section 207