High Courts24 Sept 2008Allowed
National Insurance Co. Ltd. Vs Bhema and Others
Rajasthan High Court · (2009) ACJ 2494
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 10 of 61
High Courts24 Sept 2008Dismissed
Commissioner of Income Tax, Ajmer Vs Bhilwara Spinners Ltd.
Rajasthan High Court · (2008) 09 RAJ CK 0072
Income Tax Act, 1961 — Section 31(1), 37(1)
High Courts24 Sept 2008Allowed
Ghan Shyam Singh and Shakti Nagar Grih Nirman Sahkari Samiti Limited Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 09 RAJ CK 0046
Constitution of India, 1950 — Article 227
High Courts24 Sept 2008Dismissed
Girdhari Maheshwari and Another Vs Nil
Rajasthan High Court · AIR 2009 Raj 38 : (2009) 2 CivCC 230 : (2009) 5 RCR(Civil) 409 : (2009) 1 WLN 373
Hindu Marriage Act, 1955 — Section 13B(2)
High Courts24 Sept 2008Allowed
National Insurance Co. Ltd. Vs Indu Saraswat and Another
Rajasthan High Court · (2009) ACJ 2413
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts23 Sept 2008Dismissed
Commissioner Municipal Council, Tonk Vs Jumma Khan and another
Rajasthan High Court · (2009) 121 FLR 380
High Courts23 Sept 2008Dismissed
Smt. Marudhar Bhati Vs Rent Appellate Trubunal and Others
Rajasthan High Court · (2009) 1 RLW 633 : (2009) 1 WLN 13
Constitution of India, 1950 — Article 226, 227
High Courts23 Sept 2008Allowed
Smt. Haiji Devi Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 09 RAJ CK 0087
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 357, 380, 457
High Courts23 Sept 2008Allowed
Uma Polymers Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 18 VST 213
Constitution of India, 1950 — Article 226
High Courts23 Sept 2008Allowed
Bhawani Singh Charan Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 09 RAJ CK 0080
Constitution of India, 1950 — Article 14, 16, 21Rajasthan State and Subordinate Services (Direct Recruitment by Combined Competitive Examinations) Rules, 1999 — Rule 4
High Courts23 Sept 2008Allowed
Girdhari Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1032
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts23 Sept 2008Allowed
Namkin Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2379
Criminal Procedure Code, 1973 (CrPC) — Section 164, 200Penal Code, 1860 (IPC) — Section 120B, 376
High Courts23 Sept 2008Dismissed
Udaipur Tanker Owners Association and Kishan Gopal Atal and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 09 RAJ CK 0029
Constitution of India, 1950 — Article 14, 19Motor Vehicles Act, 1988 — Section 147Penal Code, 1860 (IPC) — Section 14, 19, 21
High Courts23 Sept 2008Dismissed
Shri Vijay Narayan through LRs. Vs Shri Sunil Kumar Pareek and Others
Rajasthan High Court · (2008) 09 RAJ CK 0007
High Courts22 Sept 2008
Smt. Nazneen, Abas Ali and Taiyabi Khilona Vs The Director of Store Enforcement and Another
Rajasthan High Court · (2009) 235 ELT 779
Foreign Exchange Regulation Act, 1973 — Section 18, 35, 50, 54, 68
High Courts22 Sept 2008Dismissed
Smt. Shyama Devi and Others Vs Ali Mohd. and Others
Rajasthan High Court · (2008) 09 RAJ CK 0027
High Courts22 Sept 2008Dismissed
R.F.C. Vs Anis Ahmed Habib Khan and Others
Rajasthan High Court · (2009) 1 RLW 919
State Financial Corporations Act, 1951 — Section 31, 32
High Courts22 Sept 2008Dismissed
Commissioner of Income Tax Vs Pokar Hotel
Rajasthan High Court · (2009) 226 CTR 101
Income Tax Act, 1961 — Section 147, 148
High Courts19 Sept 2008
Fataram and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2374
Penal Code, 1860 (IPC) — Section 149, 307, 324
High Courts19 Sept 2008Allowed
In Re: Shubh Shree Seeds (P.) Ltd.
Rajasthan High Court · (2009) 90 SCL 293
Companies Act, 1956 — Section 391, 394