High Courts09 Sept 2008

Pala Ram and Another Vs State of Rajasthan

Rajasthan High Court · (2009) 1 RLW 302

Criminal Procedure Code, 1973 (CrPC) — Section 222, 313, 464Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 299, 300, 301, 302, 303