High Courts02 Sept 2008Dismissed
Jaipal Bishnoi Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 1 RLW 447
Constitution of India, 1950 — Article 14, 16, 21A
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 14 of 61
High Courts02 Sept 2008
Eaiman Noor Bee (Smt.) and Others Vs Rajkumari Gang and Others
Rajasthan High Court · (2009) 3 RLW 2500
Transfer of Property Act, 1882 — Section 106
High Courts01 Sept 2008Allowed
Smt. Sarswati Devi and Others Vs Sandeep Kumar @ Ghewar Chand and Others
Rajasthan High Court · (2008) 09 RAJ CK 0104
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts01 Sept 2008
Chhota and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 09 RAJ CK 0074
Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts01 Sept 2008Allowed
The State of Rajasthan and Others Vs Shivani Enclaves Pvt. Ltd. and Another
Rajasthan High Court · (2009) 3 RLW 2485
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 4, 6, 78
High Courts01 Sept 2008Dismissed
Radhey Shyam Mittal Vs Kishori Sharan Agarwal and Others
Rajasthan High Court · (2008) 09 RAJ CK 0067
Constitution of India, 1950 — Article 227
High Courts01 Sept 2008
Pappu Vs State of Rajasthan
Rajasthan High Court · (2008) 09 RAJ CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 34
High Courts01 Sept 2008Allowed
Pramod Kumar Gupta Vs Murti Mandir Sheetla Mata and Others
Rajasthan High Court · (2008) 09 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts01 Sept 2008Allowed
Mandir Sen Samaj Trust - Mandir Narayani Mata Vs The Additional District and Sessions Judge (Fast Track) and Others
Rajasthan High Court · (2008) 09 RAJ CK 0061
Evidence Act, 1872 — Section 65
High Courts01 Sept 2008Dismissed
General Public Gram Ghadana through representatives Kishan Lal and Others Vs Civil Judge (Jr. Div.), Sri Mahaveer Ji and Others
Rajasthan High Court · (2008) 09 RAJ CK 0057
Constitution of India, 1950 — Article 227
High Courts01 Sept 2008Dismissed
Raj Kumar Deewan Vs The Rent Control Tribunal and Others
Rajasthan High Court · (2008) 09 RAJ CK 0019
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
High Courts01 Sept 2008Allowed
UCO Bank Vs Presiding Officer, CGIT, Jaipur and another
Rajasthan High Court · (2008) 09 RAJ CK 0018
Industrial Disputes Act, 1947 — Section 17B
High Courts29 Aug 2008Allowed
Lala @ Harlal Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 08 RAJ CK 0087
Penal Code, 1860 (IPC) — Section 323, 325, 452
High Courts29 Aug 2008Dismissed
Big Shoppers Supermarket Pvt. Ltd. Vs K.M. Trading and Agencies Pvt. Ltd.
Rajasthan High Court · (2008) 08 RAJ CK 0071
Arbitration and Conciliation Act, 1996 — Section 11, 2, 8Registration Act, 1908 — Section 23
High Courts28 Aug 2008Dismissed
Commissioner of Income Tax Vs Shiv Charan Mathur
Rajasthan High Court · (2008) 219 CTR 292 : (2008) 306 ITR 126
Income Tax Act, 1961 — Section 148, 15, 17, 2, 28
High Courts28 Aug 2008Dismissed
Raj. Housing Board and Another Vs Anukampa Builders (P) Ltd.
Rajasthan High Court · (2008) 08 RAJ CK 0070
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts28 Aug 2008Dismissed
Arun Kumar Singh Vs Col. Hari Singh and Others
Rajasthan High Court · (2009) 1 RLW 18
Civil Procedure Code, 1908 (CPC) — Section 144, 2, 31, 96
High Courts28 Aug 2008Dismissed
Assistant Commissioner Vs Rajasthan Jan Jaati Kshetriya Vikas Sahkari Sangh Ltd.
Rajasthan High Court · (2009) 11 Vat Reporter 60
High Courts28 Aug 2008Allowed
Laxmi Engineering Industries Vs Income Tax Officer
Rajasthan High Court · (2009) 316 ITR 448
High Courts28 Aug 2008Dismissed
Commissioner of Income Tax Vs Bank of Rajasthan Ltd.
Rajasthan High Court · (2010) 323 ITR 524
Interest Tax Act, 1974 — Section 2(7)