High Courts27 Aug 2008Allowed
Gyana Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1006
Evidence Act, 1872 — Section 108
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 15 of 61
High Courts27 Aug 2008
J.K. Industries Ltd. Vs Judge, Labour Court and Another
Rajasthan High Court · (2009) 1 RLW 404 : (2009) 3 SLR 261
Industrial Disputes Act, 1947 — Section 2, 25F, 25N
High Courts27 Aug 2008
Sunil Kumar Vs Jagdish Singh and Others
Rajasthan High Court · (2009) 4 RLW 3511 : (2009) 4 WLN 78
Motor Vehicles Act, 1988 — Item 5
High Courts27 Aug 2008Allowed
Kutubudeen and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 530
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Penal Code, 1860 (IPC) — Section 120, 120B, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13
High Courts26 Aug 2008Allowed
Hari Ram Vs Maharana Pratap Agriculture Technology University and Others
Rajasthan High Court · (2009) 1 RLW 494 : (2009) 3 SLR 698
High Courts26 Aug 2008Dismissed
State Vs Hansraj and Others
Rajasthan High Court · (2009) 3 RLW 2286
Arms Act, 1959 — Section 3Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts26 Aug 2008Dismissed
Laxmi Hardware Store Vs Shri Madhusudan and Others
Rajasthan High Court · (2009) 1 RLW 90
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 21
High Courts26 Aug 2008Allowed
Santosh Kumar Vs State of Rajasthan
Rajasthan High Court · (2008) 08 RAJ CK 0048
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts26 Aug 2008Dismissed
Commissioner of Income Tax Vs Manager, State Bank of India
Rajasthan High Court · (2010) 323 ITR 93
Income Tax Act, 1961 — Section 195
High Courts26 Aug 2008Allowed
Laxman Prasad Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 990
Explosive Substances Act, 1908 — Section 4(d), 5
High Courts26 Aug 2008Dismissed
Phool Chand Saraogi Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 4 CivCC 766 : (2009) CriLJ 493
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts26 Aug 2008Dismissed
State Vs Dilip Singh and Another
Rajasthan High Court · (2009) 3 RLW 2396
Penal Code, 1860 (IPC) — Section 307, 324Probation of Offenders Act, 1958 — Section 5
High Courts25 Aug 2008Dismissed
Piyush Ramsinghani Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 08 RAJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 177, 401
High Courts22 Aug 2008Allowed
Babu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2009) 1 RLW 367
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 35, 50, 54Evidence Act, 1872 — Section 114Motor Vehicles Act, 1988 — Section 133, 25
High Courts22 Aug 2008Dismissed
RSB Projects Ltd. Vs RUIDP
Rajasthan High Court · (2008) 08 RAJ CK 0069
Arbitration and Conciliation Act, 1996 — Section 11, 21, 43
High Courts22 Aug 2008
In Re: Companies Act, 1956; In Re: Section 391 of the Companies Act, 1956; In Re: Scheme of Arrangement of the Applicant Company Balaji Industrial Products Limited (Transferor Company) and Balaji Industrial Engineering Limited (Transferee Company)
Rajasthan High Court · (2008) 88 SCL 321
COMPANIES ACT, 1956 — Section 235, 251, 391, 393, 394
High Courts22 Aug 2008Dismissed
Union of India (UOI) Vs Suman Distributor Ltd. and Others
Rajasthan High Court · (2009) 149 CompCas 358 : (2009) 96 SCL 363
Companies Act, 1956 — Section 159, 162
High Courts22 Aug 2008Allowed
Teja Singh and Others Vs The State of Rajasthan State Vs Teja Singh and Others
Rajasthan High Court · (2008) 08 RAJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 147, 148, 149, 302
High Courts22 Aug 2008Dismissed
Commissioner of Income Tax Vs Mehta Gwar Gum and Company
Rajasthan High Court · (2008) 219 CTR 58 : (2008) 173 TAXMAN 464
Income Tax Act, 1961 — Section 143, 145, 69, 80IA
High Courts21 Aug 2008Allowed
Saraf Seasoning Udyog Vs Income Tax Officer
Rajasthan High Court · (2008) 219 CTR 461 : (2009) 317 ITR 202
Foreign Trade (Development and Regulation) Act, 1992 — Section 5Income Tax Act, 1961 — Section 28, 3, 80HHC, 80IB