High Courts24 Oct 2008Allowed
Meena Vyas Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 1 RLW 870
Rajasthan Municipalities Act, 1959 — Section 63(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 7 of 61
High Courts24 Oct 2008
Raj Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 932
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts24 Oct 2008Allowed
Lal Chand Panwar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 973
Constitution of India, 1950 — Article 14
High Courts24 Oct 2008Dismissed
Commissioner of Income Tax Vs Shri Sindhuja Foods (P) Ltd.
Rajasthan High Court · (2008) 10 RAJ CK 0001
Income Tax Act, 1961 — Section 143(2)
High Courts23 Oct 2008Dismissed
Than Singh Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1154
Criminal Procedure Code, 1973 (CrPC) — Section 167
High Courts23 Oct 2008Allowed
Papu Devi (Mst.) Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1059 : (2009) 8 SLR 140
High Courts23 Oct 2008Allowed
Ramveer Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 943
Penal Code, 1860 (IPC) — Section 302
High Courts23 Oct 2008
Inderjeet Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 1848
Rajasthan Food and Civil Supplies Subordinate Service Rules, 1974 — Rule 31
High Courts23 Oct 2008
Pappu Devi (Mst.) Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 338
High Courts22 Oct 2008Allowed
National Insurance Co. Ltd. Vs Chunki Bai and Others
Rajasthan High Court · (2009) ACJ 2131
Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts22 Oct 2008Allowed
Subhash and Another Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1021
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts22 Oct 2008Dismissed
Thakarse Vs Jagdish and Another
Rajasthan High Court · (2009) 2 RLW 965
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts21 Oct 2008Dismissed
Manphool Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 10 RAJ CK 0041
Constitution of India, 1950 — Article 227Irrigation and Drainage Act, 1954 — Section 22, 25
High Courts17 Oct 2008Allowed
Ritesh Sahu Vs State of Rajasthan
Rajasthan High Court · (2009) 3 RLW 2357
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53
High Courts17 Oct 2008Dismissed
Chandra Bhan Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 10 RAJ CK 0028
Constitution of India, 1950 — Article 226
High Courts17 Oct 2008Dismissed
Shri Niwas Jhanwar and Another Vs Hanuman Bux and Others
Rajasthan High Court · (2008) 10 RAJ CK 0007
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Oct 2008Dismissed
Jaya Mathur and Ashish Mathur Vs Nil
Rajasthan High Court · (2008) 10 RAJ CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 156Hindu Marriage Act, 1955 — Section 13B, 14Penal Code, 1860 (IPC) — Section 323, 354, 406, 498A
High Courts16 Oct 2008Dismissed
Kailash Kabli, Ashok Kabli, Smt. Monika and Smt. Jyoti Vs Smt. Neeta Agarwal and Others
Rajasthan High Court · (2008) 10 RAJ CK 0002
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts15 Oct 2008Allowed
Abdul Aziz Khan Vs State and Another
Rajasthan High Court · (2008) 10 RAJ CK 0045