High Courts26 Nov 2008Allowed
M/s. Modern Woolens Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 CivCC 5
Rajasthan Land Revenue (Conversion of Agricultural into Non Agricultural Land) Rules, 1961 — Rule 7
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 4 of 61
High Courts25 Nov 2008Allowed
Prahlad Singh Vs Suraj Mal and Others
Rajasthan High Court · AIR 2009 Raj 53 : (2009) 2 RLW 1789
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Nov 2008Allowed
Perfect Thread Mills Vs None
Rajasthan High Court · (2009) 3 RLW 2234
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9
High Courts25 Nov 2008Dismissed
Arjun Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 1 RLW 639
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3
High Courts24 Nov 2008Allowed
Subhkaran Singh Vs Kishan Singh and Others
Rajasthan High Court · (2009) CriLJ 2298 : (2009) 3 RLW 2117
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 120B, 420, 468
High Courts21 Nov 2008Dismissed
Bajrang Lal and Others Vs Dal Chand and Others
Rajasthan High Court · AIR 2009 Raj 36
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4A(1)
High Courts21 Nov 2008
Shri Sardarmal Sancheti Charitable Trust Vs Union of India (UOI) and Another
Rajasthan High Court · (2009) 222 CTR 617
Income Tax Act, 1961 — Section 80G
High Courts21 Nov 2008
State Vs Lalaram etc.
Rajasthan High Court · (2009) CriLJ 809 : (2009) 5 RCR(Criminal) 722 : (2009) 3 RLW 2256 : (2009) 2 RLW 2256
Penal Code, 1860 (IPC) — Section 201, 302, 380
High Courts21 Nov 2008
Lala Ram Vs State of Rajasthan
Rajasthan High Court · (2008) 11 RAJ CK 0037
Penal Code, 1860 (IPC) — Section 201, 302, 380
High Courts21 Nov 2008Dismissed
Union of India (UOI) Vs Inani Carriers
Rajasthan High Court · (2009) 222 CTR 264 : (2009) 1 RLW 772 : (2009) 13 STR 230 : (2009) 22 VST 44
Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 136Finance Act, 1994 — Section 76, 84
High Courts21 Nov 2008Dismissed
Commissioner of Income Tax Vs Rabindranath Lal
Rajasthan High Court · (2009) 223 CTR 410
Income Tax Act, 1961 — Section 10(10C), 89(1)
High Courts21 Nov 2008Allowed
Arjun @ Gogi Vs State of Rajasthan
Rajasthan High Court · (2009) 2 RLW 1009
Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 2008Dismissed
State of Rajasthan Vs Pillu @ Prahlad
Rajasthan High Court · (2008) 11 RAJ CK 0015
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts21 Nov 2008
Ex. Pnr. Raghubir Mali Vs Union of India (UOI) and Others
Rajasthan High Court · (2010) 1 RLW 710 : (2010) 4 SLR 362
High Courts21 Nov 2008Dismissed
Commissioner of Income Tax Vs P.I. Industries Ltd.
Rajasthan High Court · (2009) 221 CTR 259
Finance Act, 2001 — Section 10Income Tax Act, 1961 — Section 10, 30, 31, 32, 33
High Courts21 Nov 2008Dismissed
Commissioner of Income Tax Vs Udaipur Distillery Company Ltd.
Rajasthan High Court · (2009) 221 CTR 566 : (2009) 316 ITR 426 : (2009) 180 TAXMAN 76
Income Tax Act, 1961 — Section 40A(2)(a)
High Courts21 Nov 2008Allowed
Kanwar Devi (Smt.) Vs The Regional Provident Fund Commissioner and Others
Rajasthan High Court · (2009) 123 FLR 106 : (2009) 2 RLW 1725
High Courts20 Nov 2008Dismissed
Commissioner of Income Tax Vs Secure Meters Ltd.
Rajasthan High Court · (2009) 221 CTR 405
Income Tax Act, 1961 — Section 10, 37, 80HHC
High Courts20 Nov 2008Allowed
Naval and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2009 Raj 63 : (2009) 1 RLW 865
Constitution of India, 1950 — Article 226
High Courts20 Nov 2008
Sikander Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1596
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2K(2)Penal Code, 1860 (IPC) — Section 302, 307, 324