High Courts15 Dec 2008Dismissed
The State of Rajasthan Vs Mukund Singh
Rajasthan High Court · (2008) 12 RAJ CK 0004
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 2 of 61
High Courts12 Dec 2008Allowed
Ajay Singh Chouhan Vs Dr. V.K. Jain and Others
Rajasthan High Court · (2009) CriLJ 1163
Penal Code, 1860 (IPC) — Section 304A
High Courts12 Dec 2008
Jagat Singh Rathore Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2195
Constitution of India, 1950 — Article 14, 19Rajasthan Municipalities Act, 1959 — Section 203
High Courts12 Dec 2008Dismissed
CTO Vs Ram Dayal Kanhaiya Lal
Rajasthan High Court · (2009) 11 Vat Reporter 37
Rajasthan Sales Tax Act, 1994 — Section 4
High Courts12 Dec 2008Allowed
Uma Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 2 RLW 1843
Constitution of India, 1950 — Article 14, 21
High Courts12 Dec 2008Allowed
Bright Future Teacher Training Vs State
Rajasthan High Court · (2009) 2 RLW 1197 : (2009) 7 SLR 623
National Council for Teacher Education Act, 1993 — Section 15(3)(a)
High Courts12 Dec 2008Dismissed
Dharam Chand and Others Vs Jogeshwar and Others
Rajasthan High Court · AIR 2009 Raj 70
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 7 Rule 11
High Courts12 Dec 2008Allowed
Laxman Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (2009) 2 RLW 1732
Constitution of India, 1950 — Article 226Navy (Pension) Regulations, 1964 — Regulation 101
High Courts12 Dec 2008Dismissed
Union of India (UOI) and Another Vs Rent Tribunal and Another
Rajasthan High Court · (2009) 3 RLW 1947
Arbitration and Conciliation Act, 1996 — Section 8
High Courts11 Dec 2008
Heera Mani Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 3 RLW 2163 : (2009) 3 SLJ 144
Constitution of India, 1950 — Article 226
High Courts11 Dec 2008
Ummed Singh Vs Chairman and Technical Assistant (District Level Inquiry Committee) and Others
Rajasthan High Court · (2009) 3 RLW 2148 : (2009) 7 SLR 71
Rajasthan Co-operative Societies Act, 2001 — Section 57(1)
High Courts11 Dec 2008Allowed
Mahesh Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 12 Vat Reporter 35
High Courts10 Dec 2008
Mohan Lal Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 12 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Dec 2008
Manbhar Devi and Another Vs Ram Narayan and Others
Rajasthan High Court · (2009) 3 RLW 2141
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts08 Dec 2008Allowed
Neeta Tomer (Smt.) Vs Narendra Tomer
Rajasthan High Court · (2010) 5 RCR(Civil) 546 : (2009) 2 RLW 1189
Protection of Women From Domestic Violence Act, 2005 — Section 12, 18
High Courts08 Dec 2008Dismissed
Union of India (UOI) Vs Amit Kumar Maheshwari
Rajasthan High Court · (2009) 221 CTR 546 : (2009) 13 STR 119 : (2009) 22 VST 397
Arbitration Act, 1940 — Section 37Central Excises and Salt Act, 1944 — Section 37, 37BFinance Act, 1994 — Section 60, 69
High Courts08 Dec 2008Dismissed
Veer Singh Chouhan Vs Smt. Sharmila and Another
Rajasthan High Court · (2009) 2 RLW 1161
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Dec 2008Dismissed
United India Insurance Company Limited Vs Smt. Kadi and Others
Rajasthan High Court · (2010) 5 RCR(Civil) 171 : (2009) 2 RLW 1801
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 Dec 2008Dismissed
Shaitan and Others Vs Ajmer Vidyut Vitran Nigam Ltd. and Others
Rajasthan High Court · (2008) ACJ 310
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts05 Dec 2008
Ram Niwas Vs Smt. Kamal
Rajasthan High Court · (2009) 5 RCR(Criminal) 569 : (2009) 3 RLW 2193
Criminal Procedure Code, 1973 (CrPC) — Section 125