High Courts13 Feb 2008Dismissed
State of Rajasthan and Another Vs Mandhata Singh and Another
Rajasthan High Court · (2008) 02 RAJ CK 0026
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 19(3), 30E
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 52 of 61
High Courts13 Feb 2008
Navlaram and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 1890
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts13 Feb 2008
Bal Kishan and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 1894
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 201, 302, 304, 307, 323
High Courts12 Feb 2008
Bhanwar Singh Vs Bhagwati Lal Bhandari
Rajasthan High Court · (2008) 2 WLN 193
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Feb 2008
Balveer Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 3 WLN 589
Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 41, 42
High Courts12 Feb 2008Dismissed
S.N. Kapoor Exports and Others Vs Saraswati Exports and Others
Rajasthan High Court · (2008) 4 RCR(Criminal) 569 : (2008) 3 RLW 2782 : (2008) 3 RLW 3782
Criminal Procedure Code, 1973 (CrPC) — Section 156, 91
High Courts12 Feb 2008
Roodmal Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 1870
COMPANIES ACT, 1956 — Section 446Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts12 Feb 2008Allowed
Kalu Vs State of Rajasthan
Rajasthan High Court · (2008) 02 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Feb 2008Dismissed
Meethanath Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 RLW 1864 : (2009) 1 SLR 481
Civil Procedure Code, 1908 (CPC) — Section 10, 11
High Courts11 Feb 2008Dismissed
Dhan Raj Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1758
Rajasthan Panchayati Raj Act, 1994 — Section 19(1)
High Courts11 Feb 2008Dismissed
Commissioner of Income Tax Vs Bhanwarlal Murwatiya and Others
Rajasthan High Court · (2008) 215 CTR 489
Evidence Act, 1872 — Section 32
High Courts11 Feb 2008Allowed
Bhoma Ram Vs District Election Officer (Panchayat Election) and Others
Rajasthan High Court · (2008) 02 RAJ CK 0055
High Courts11 Feb 2008
Mukesh Kumar and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1726
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202, 313, 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts11 Feb 2008
Dhuma Devi Vs State
Rajasthan High Court · (2008) 2 WLN 243
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302
High Courts11 Feb 2008Dismissed
Commissioner of Income Tax Vs Arihant Builders
Rajasthan High Court · (2008) 02 RAJ CK 0002
Income Tax Act, 1961 — Section 260A
High Courts08 Feb 2008
Sarita Sankhla (Smt.) Vs Yudhistar Singh Sankhla
Rajasthan High Court · (2008) 2 WLN 130
Hindu Marriage Act, 1955 — Section 24, 25
High Courts08 Feb 2008Allowed
B.B. Mohanti Vs The State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 3716 : (2009) 5 RCR(Criminal) 167 : (2008) 2 RLW 1730
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 307Penal Code, 1860 (IPC) — Section 401, 420, 506
High Courts08 Feb 2008
Aziz Nabi Vs State of Raj. and Others
Rajasthan High Court · (2008) 3 RLW 1932
COMPANIES ACT, 1956 — Section 446Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts08 Feb 2008
United India Insurance Co. Ltd. Vs Onkar
Rajasthan High Court · (2008) 3 WLN 186
Motor Vehicles Act, 1988 — Section 173
High Courts07 Feb 2008Allowed
Sarda Devi and Others Vs Birbal Ram and Others
Rajasthan High Court · (2009) ACJ 2780