High Courts18 Feb 2008
Temple of Thakur Shri Mathuradassji Vs Shri Kanhaiyalal and Others
Rajasthan High Court · (2008) 2 RLW 1390
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 51 of 61
High Courts18 Feb 2008Allowed
Anil Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 4 RLW 2933 : (2009) 1 SLR 242
Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 26(b)
High Courts18 Feb 2008
Ashok Kumar Dayama Vs State and Another
Rajasthan High Court · (2008) 2 WLN 449
High Courts18 Feb 2008
Mohar Singh Vs Hermale Singh @ Hervale Singh and Others
Rajasthan High Court · (2008) 3 RLW 1989
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Feb 2008Dismissed
Rajasthan Small Industries Corporation Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 02 RAJ CK 0106
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 45, 56
High Courts15 Feb 2008Dismissed
Raga Ram Vs Smt. Kokali and Others
Rajasthan High Court · AIR 2008 Raj 151 : (2008) 3 RLW 2409
Civil Procedure Code, 1908 (CPC) — Section 100ALimitation Act, 1963 — Section 5
High Courts15 Feb 2008Dismissed
Metro Tyres Pvt. Ltd. Vs Smt. Kanak Lata Chopra
Rajasthan High Court · (2008) 3 RLW 2132
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 Feb 2008Dismissed
Mahesh Sharma (Dr.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 3 RLW 1884
Constitution of India, 1950 — Article 14, 142, 21, 226, 32
High Courts15 Feb 2008Dismissed
Marlborough Polychem Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2009) 221 CTR 771
Income Tax Act, 1961 — Section 143(1)(a)
High Courts15 Feb 2008Allowed
Geeg Singh Vs The State of Raj.
Rajasthan High Court · (2008) 02 RAJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 328, 329, 330Penal Code, 1860 (IPC) — Section 302, 84
High Courts15 Feb 2008Allowed
Commissioner of Income Tax Vs Kothari Impex
Rajasthan High Court · (2008) 218 CTR 133
Income Tax Act, 1961 — Section 131, 139, 143, 154, 184
High Courts15 Feb 2008
Saral Kumar Sharma Vs Canara Bank and Others
Rajasthan High Court · (2008) 3 LLJ 190
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 409
High Courts15 Feb 2008
Ram Gopal Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 WLN 543
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 211
High Courts14 Feb 2008Allowed
Surendra Giri Vs Krishan Pal and Another
Rajasthan High Court · (2008) 2 RLW 1748
Civil Procedure Code, 1908 (CPC) — Section 133
High Courts14 Feb 2008
Ravi Kumar Jain Vs Smt. Rajshri
Rajasthan High Court · (2008) 2 WLN 529
Hindu Marriage Act, 1955 — Section 13B
High Courts14 Feb 2008Dismissed
Anil Sharma Vs Smt. Mamta Sharma
Rajasthan High Court · (2008) 02 RAJ CK 0013
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 28
High Courts14 Feb 2008
Gokul Chand Vs The Civil Judge (S.D.) and Others
Rajasthan High Court · (2008) 2 WLN 578
High Courts13 Feb 2008
Anil Parashar Vs Ashok Attray and Another
Rajasthan High Court · (2008) 3 WLN 401
Civil Procedure Code, 1908 (CPC) — Section 151