High Courts07 Feb 2008
Surendra Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2008) 2 WLN 230
Criminal Procedure Code, 1973 (CrPC) — Section 482Emigration Act, 1983 — Section 10, 24
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 53 of 61
High Courts07 Feb 2008Dismissed
Sampat Lal Vs Onkar
Rajasthan High Court · (2008) 3 RLW 2485
Evidence Act, 1872 — Section 114
High Courts07 Feb 2008Allowed
Ninua Ram Vs Addl. District Judge No. 2 and Others
Rajasthan High Court · (2008) 2 RLW 1774
Land Acquisition Act, 1894 — Section 12, 18
High Courts07 Feb 2008Allowed
Bhanwar Lal Solanki Vs The State of Rajasthan and Others
Rajasthan High Court · (2008) 118 FLR 682 : (2008) 3 LLJ 909 : (2008) 2 RCR(Criminal) 967 : (2008) 2 RLW 1384
Child Labour (Prohibition and Regulation) Act, 1986 — Section 11, 12, 14, 3, 9
High Courts07 Feb 2008Allowed
Charanjeet Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 3 RLW 2634 : (2009) 1 SLR 228
High Courts06 Feb 2008
Rajasthan Spinning and Weaving Mills Ltd. Vs None
Rajasthan High Court · (2008) 3 WLN 204
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 97
High Courts06 Feb 2008Dismissed
Commissioner of Income Tax Vs Padam Singh Chouhan
Rajasthan High Court · (2008) 215 CTR 303
High Courts06 Feb 2008Allowed
Ram Kumar Vs Bhata Ram and State of Rajasthan
Rajasthan High Court · (2008) 02 RAJ CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 202, 204Penal Code, 1860 (IPC) — Section 330, 342, 467
High Courts05 Feb 2008
Suwalka Transport Co. Vs Hindustan Zinc Ltd. and Others
Rajasthan High Court · (2008) 3 WLN 122
Arbitration and Conciliation Act, 1996 — Section 10, 11
High Courts05 Feb 2008
Safi Khan Vs Ibrahim Khan and Others
Rajasthan High Court · AIR 2008 Raj 87 : (2008) 2 RLW 1414
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Feb 2008Allowed
A.R. Enterprises (P) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 215 CTR 306
Income Tax Act, 1961 — Section 142, 143, 201, 217, 271
High Courts05 Feb 2008Dismissed
Commissioner of Income Tax Vs Kishan Kumar and Others
Rajasthan High Court · (2009) 315 ITR 204
Income Tax Act, 1961 — Section 158BC
High Courts04 Feb 2008
Manohar Lal and Others Vs Central Narcotics Bureau
Rajasthan High Court · (2008) 2 WLN 107
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts04 Feb 2008Dismissed
Satya Narain Gupta Vs State of Raj. and Another
Rajasthan High Court · (2008) 3 RLW 2115
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 200, 202, 204Penal Code, 1860 (IPC) — Section 34, 406, 490, 499, 500
High Courts04 Feb 2008Dismissed
Kripal Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1637
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 394
High Courts01 Feb 2008Dismissed
Hari Ram Vs Official Liquidator of Amfort Agro Finance Ltd.
Rajasthan High Court · (2008) 88 SCL 236
COMPANIES ACT, 1956 — Section 446, 447
High Courts01 Feb 2008Dismissed
Kashi Purohit Vs The State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1703
Constitution of India, 1950 — Article 13, 164, 173, 188, 190Representation of the People Act, 1951 — Section 10, 100, 10A, 123, 125
High Courts01 Feb 2008
Bholu alias Hanuman and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 3744
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 Feb 2008Dismissed
Shankar Lal and Another Vs Additional District Judge and Another
Rajasthan High Court · (2008) 2 RLW 1386
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts01 Feb 2008Allowed
Sarita Upneja (Dr.) (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 3097 : (2008) 3 RCR(Criminal) 218 : (2008) 2 RLW 1766
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 304, 304A