High Courts01 Feb 2008
Soma-BSCPL, JV Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 RLW 1736
Rajasthan Value Added Tax Act, 2003 — Section 77
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 54 of 61
High Courts01 Feb 2008Allowed
Ramesh Chandra Jain and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2008) CriLJ 2759
COMPANIES ACT, 1956 — Section 62Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 2008Dismissed
Smt. Mangli Devi Vs Board of Revenue and Others
Rajasthan High Court · (2008) 02 RAJ CK 0009
Rajasthan Tenancy Act, 1955 — Section 212
High Courts31 Jan 2008
Gujrat State Fertilizer and Chemical Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2008) 3 WLN 497
Railway Claims Tribunal Act, 1987 — Section 23
High Courts31 Jan 2008
Ajmer Vidyut Vitran Nigam Ltd. and Another Vs Shyochand
Rajasthan High Court · (2008) 2 WLN 309
Workmens Compensation Act, 1923 — Section 30
High Courts31 Jan 2008Dismissed
Ajay Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (2008) 01 RAJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Jan 2008Allowed
Chitarlal Vs The State of Rajasthan
Rajasthan High Court · (2008) 01 RAJ CK 0006
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts30 Jan 2008
Lachha Ram Vs State of Rajasthan and Others Chandna Devi (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 192
High Courts30 Jan 2008
Jai Mateshwari Maa Roadways Vs Indian Oil Corporation Ltd. and Another
Rajasthan High Court · (2008) 2 WLN 41
Arbitration and Conciliation Act, 1996 — Section 9
High Courts30 Jan 2008Dismissed
Sri Ganganagar Fertilizer Corpn. Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 218 CTR 140
FINANCE ACT, 1987 — Section 22, 27Partnership Act, 1932 — Section 14, 15, 19, 22Registration Act, 1908 — Section 17
High Courts30 Jan 2008Dismissed
Hira Lal @ Nanu Ram and Kalu Ram Yadav Vs The State of Rajasthan State of Rajasthan Vs Heeralal @ Nanuram and Others
Rajasthan High Court · (2008) 01 RAJ CK 0077
Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts30 Jan 2008
Maharana Pratap University of Agriculture and Technology Vs Judge, Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (2008) 3 WLN 74
Maharana Pratap University of Agriculture and Technology Udaipur Act, 2000 — Section 46
High Courts30 Jan 2008Dismissed
Commissioner of Income Tax Vs Dr. A.P. Bahal
Rajasthan High Court · (2008) 01 RAJ CK 0025
High Courts29 Jan 2008
Shanti (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 52
High Courts29 Jan 2008
Dharmendra Kumar Thawaria Vs Additional District Judge (Fast Track) No. 2 and Another
Rajasthan High Court · (2008) 2 WLN 288
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Jan 2008
L.Rs. of Heera Lal Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 3 WLN 108
Rajasthan Municipal (Pension) Rules, 1989 — Rule 10
High Courts29 Jan 2008
Ramesh Chand Vs State of Rajasthan
Rajasthan High Court · (2010) 1 Crimes 758 : (2008) 3 RLW 1937
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161, 302, 304, 307
High Courts29 Jan 2008
Mahima Real Estate (P) Ltd. and Another Vs Income Tax Settlement Commission and Another
Rajasthan High Court · (2008) 216 CTR 62 : (2008) 171 TAXMAN 227
High Courts29 Jan 2008Allowed
Bheru Mal Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1453
Rajasthan Public Trusts Act, 1959 — Section 17(1), 18, 23, 24
High Courts29 Jan 2008Allowed
Dr. (Smt.) Hemlata Saraswat Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 118 FLR 1072 : (2008) 3 LLJ 423 : (2008) 2 RLW 1397 : (2009) 1 SLJ 424
Constitution of India, 1950 — Article 15, 39, 42Maternity Benefits Act, 1961 — Section 2, 5