High Courts29 Jan 2008
Purushottam and Another Vs The State of Rajasthan
Rajasthan High Court · (2008) 01 RAJ CK 0082
Penal Code, 1860 (IPC) — Section 377
COURT ARCHIVE
Rajasthan High Court judgments, 2008
1,204 judgments · page 55 of 61
High Courts29 Jan 2008Dismissed
State of Raj. Vs Smt. Safedi Devi and Others
Rajasthan High Court · (2008) 01 RAJ CK 0064
High Courts29 Jan 2008Allowed
Chheeta Ram @ Sita Ram Vs Ram Lal
Rajasthan High Court · (2008) 3 RLW 2104
Constitution of India, 1950 — Article 226
High Courts29 Jan 2008Dismissed
EIH Associated Hotels Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1830
Jaipur Development Authority Act, 1982 — Section 25, 25(1)
High Courts28 Jan 2008Allowed
Girraj Vs State of Rajasthan
Rajasthan High Court · (2008) 01 RAJ CK 0146
High Courts28 Jan 2008
Padma Vyas (Smt.) and Another Vs Shri Kishan Kumar and Another
Rajasthan High Court · (2008) 2 WLN 122
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Jan 2008
Laxman Prasad and Another Vs Board of Revenue and Others
Rajasthan High Court · (2008) 2 WLN 260
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts28 Jan 2008Dismissed
Madan Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 2306 : (2008) 3 RLW 2054
Penal Code, 1860 (IPC) — Section 313, 323, 324, 34, 342
High Courts28 Jan 2008Allowed
Nikson Pharmaceuticals and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 5 RCR(Criminal) 204 : (2008) 3 RLW 2498
Criminal Procedure Code, 1973 (CrPC) — Section 245, 468, 482Drugs and Cosmetics Act, 1940 — Section 25, 30Insecticides Act, 1968 — Section 24
High Courts28 Jan 2008Allowed
Commissioner of Income Tax Vs Durga Shankar Kansara
Rajasthan High Court · (2008) 215 CTR 176
Income Tax Act, 1961 — Section 132A, 158BE, 158BG, 80P
High Courts28 Jan 2008Dismissed
Rajesh Surana Vs Commissioner of Income Tax
Rajasthan High Court · (2008) 215 CTR 482 : (2008) 306 ITR 368
Income Tax Act, 1961 — Section 45, 48, 53, 54, 54B
High Courts28 Jan 2008Allowed
Vijay Chand Thanvi Vs Managing Director Rajaathan State Ware Housing Corporation and Others
Rajasthan High Court · (2008) 3 RLW 2659
Constitution of India, 1950 — Article 14, 16
High Courts28 Jan 2008Allowed
Dr. (Smt.) Hemlata Saraswat Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 01 RAJ CK 0013
Constitution of India, 1950 — Article 15(3)
High Courts28 Jan 2008
Nathu Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 2 WLN 454
High Courts25 Jan 2008Dismissed
R.K. Singhal Vs Commissioner of Income Tax
Rajasthan High Court · (2009) 221 CTR 412
Income Tax Act, 1961 — Section 269SS, 271D, 273B, 68
High Courts25 Jan 2008
United India Insurance Co. Ltd. Vs Bhata Ram and Others
Rajasthan High Court · (2008) 2 WLN 311
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts25 Jan 2008
Santosh @ Surendra Vs State of Rajasthan
Rajasthan High Court · (2008) 3 RLW 2100
Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts25 Jan 2008
Hanuman Singh Vs Mahindra Finance Mahindra and Others
Rajasthan High Court · (2008) 01 RAJ CK 0093
Arbitration and Conciliation Act, 1996 — Section 11
High Courts25 Jan 2008
Compucom Software Limited Vs Principal Secretary, Secondary Education, Govt. of Raj. and Others
Rajasthan High Court · (2008) 01 RAJ CK 0090
Arbitration and Conciliation Act, 1996 — Section 11
High Courts25 Jan 2008Allowed
Rajasthan Financial Corporation Vs Chetak Electric and Iron Industries
Rajasthan High Court · AIR 2008 Raj 146 : (2008) 3 RLW 2530
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 30