High Courts30 Jan 1989
Arun Kumar Sogani and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 181 ITR 54 : (1990) 50 TAXMAN 145
Income Tax Act, 1961 — Section 194A, 201(1A), 276B, 278B
COURT ARCHIVE
Rajasthan High Court judgments, 1989
481 judgments · page 23 of 25
High Courts25 Jan 1989Allowed
Ajit Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1990 Raj 81 : (1989) 1 RLW 638
Rajasthan Co-operative Societies Act, 1965 — Section 75Rajasthan Co-operative Societies Rules, 1966 — Rule 32(4)
High Courts25 Jan 1989Allowed
Mehtab Khan Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 9 : (1989) WLN 87
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307
High Courts24 Jan 1989Allowed
Kewalchand and Another Vs Satyanarain and Another
Rajasthan High Court · AIR 1990 Raj 49 : (1989) 1 RLW 700
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 8
High Courts24 Jan 1989Allowed
Pali Ram and Others Vs Hira Lal
Rajasthan High Court · (1989) 1 RLW 66 : (1989) WLN 435
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(c)
High Courts23 Jan 1989Allowed
Surja Ram Vs Hassan and Others
Rajasthan High Court · (1989) 1 RLW 64 : (1989) WLN 407
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts20 Jan 1989Allowed
Ram Karan Ojha Vs Board of Revenue and Others
Rajasthan High Court · (1989) 1 WLN 439
Rajasthan Forest Act, 1953 — Section 11, 29(3)
High Courts20 Jan 1989
Pukhraj Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 2251 : (1989) 1 RLW 62 : (1989) WLN 432
Criminal Procedure Code, 1973 (CrPC) — Section 161, 317, 319Penal Code, 1860 (IPC) — Section 109, 120B, 419, 420, 467
High Courts20 Jan 1989
Umrao Singh Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 488
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 324
High Courts20 Jan 1989Dismissed
Khusiram Vs Swaroop Narayan
Rajasthan High Court · (1989) 1 RLW 576 : (1989) WLN 332
High Courts20 Jan 1989Allowed
Bhopal Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 57 : (1989) WLN 411
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts19 Jan 1989Dismissed
Ajit Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1989) WLN 333
Constitution of India, 1950 — Article 226, 31Land Acquisition Act, 1894 — Section 5A
High Courts19 Jan 1989Dismissed
Ajit Singh etc. Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 2 RLW 333 : (1989) 2 WLN 291
Constitution of India, 1950 — Article 226, 31
High Courts19 Jan 1989Allowed
Khayali Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1990) CriLJ 2669 : (1989) 1 RLW 613 : (1990) 1 WLN 62
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts18 Jan 1989Allowed
Rameshwar Lal Saini Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 1 RLW 84 : (1989) 2 WLN 301
Constitution of India, 1950 — Article 226
High Courts18 Jan 1989Allowed
Commercial Taxes Officer Vs Mohanlal Shantilal Jain
Rajasthan High Court · (1989) 74 STC 214
Rajasthan Sales Tax Act, 1954 — Section 16(1)(i)
High Courts18 Jan 1989Allowed
Bhanwar Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 77 : (1989) WLN 242
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304B, 306
High Courts18 Jan 1989Dismissed
Assistant Commercial Taxes Officer Vs Jodhpur Legal Practitioners Co-Operative Society
Rajasthan High Court · (1989) 74 STC 269
Constitution (Forty-sixth Amendment) Act, 1982 — Section 6(2)
High Courts18 Jan 1989Allowed
Quazi Mohammed Saddiquee Vs Wahid Hussain and Others
Rajasthan High Court · (1989) WLN 38
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts18 Jan 1989Allowed
D.S. Mehta Vs Union of India and Another
Rajasthan High Court · (1989) 1 RLW 655 : (1989) WLN 353
Administration of Evacuee Property Act, 1950 — Section 2Central Reserve Police Force Act, 1949 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 197