High Courts07 Mar 1989Allowed
Sajid Mian Vs Ganga and Others
Rajasthan High Court · (1990) 1 ACC 20 : (1990) ACJ 54
Motor Vehicles Act, 1988 — Section 96
COURT ARCHIVE
Rajasthan High Court judgments, 1989
481 judgments · page 21 of 25
High Courts07 Mar 1989Allowed
Madan Lal Vs Heera Lal and Another
Rajasthan High Court · (1989) 1 RLW 495 : (1989) 2 WLN 299
Criminal Procedure Code, 1973 (CrPC) — Section 482, 91, 92, 93, 94Penal Code, 1860 (IPC) — Section 323, 341, 380, 448, 452
High Courts06 Mar 1989Allowed
Chandra Bhan Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 628
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 4, 5
High Courts03 Mar 1989Allowed
Smt. Vidhyawati and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 330
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 201, 302, 304B, 498A
High Courts03 Mar 1989Allowed
Fazal Hussain and Others Vs Kalu Khan and Others
Rajasthan High Court · (1989) 2 ACC 391 : (1990) ACJ 84
High Courts03 Mar 1989Allowed
Jag Mal Vs Devi Lal and Others
Rajasthan High Court · (1989) 2 RLW 96 : (1989) 2 WLN 469
Rajasthan Irrigation and Drainage Act, 1954 — Section 23, 53
High Courts03 Mar 1989Allowed
Ramotar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1989) WLN 94
Criminal Procedure Code, 1973 (CrPC) — Section 145, 202, 203, 482Penal Code, 1860 (IPC) — Section 109, 120B, 147, 148, 149
High Courts02 Mar 1989Allowed
Kartar Singh and Others Vs Union of India
Rajasthan High Court · (1989) 1 RLW 678 : (1989) WLN 538
High Courts02 Mar 1989
New India Assurance Company Vs Kishorilal and Others
Rajasthan High Court · (1989) 03 RAJ CK 0047
High Courts02 Mar 1989Dismissed
Kartar Singh and Others Vs Union of India (UOI)
Rajasthan High Court · (1989) 2 WLN 282
High Courts02 Mar 1989Dismissed
Commercial Taxes Officer Vs Sojat Lime Co.
Rajasthan High Court · (1989) 74 STC 288
Rajasthan Sales Tax Act, 1994 — Section 16(1)(e)
High Courts02 Mar 1989Allowed
Shiv Prasad Garg Vs Bhairon Singh
Rajasthan High Court · (1989) 2 WLN 162
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Mar 1989
Banshi Lal Vs Rawat Singh and Others
Rajasthan High Court · (1989) 2 ACC 328 : (1990) ACJ 89
Motor Vehicles Act, 1988 — Section 95
High Courts01 Mar 1989
Bhagwan Dass and Another Vs Motilal and Others
Rajasthan High Court · (1989) 2 ACC 364
High Courts01 Mar 1989Allowed
Legal representatives of Om Prakash: Maya and Others Vs Mahendra Pal and Others
Rajasthan High Court · (1989) ACJ 1114
Succession Act, 1925 — Section 306
High Courts01 Mar 1989Allowed
Ram Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 17 : (1989) WLN 126
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Mar 1989Dismissed
Murli alias Denny Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 247
Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts28 Feb 1989Allowed
Bhanwar Lal and Others Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 269
Penal Code, 1860 (IPC) — Section 147, 149, 302, 307
High Courts27 Feb 1989
Rajendra Singh Vs Smt. Shanta Devi and Others
Rajasthan High Court · (1991) 2 ACC 707
High Courts27 Feb 1989Partly Allowed
Chhutan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 60 FLR 213 : (1994) 3 LLJ 925
Industrial Disputes Act, 1947 — Section 2, 25F, 33C(2)