High Courts15 Mar 1989Dismissed
Hemnath by his L.Rs. and Others Vs Jalam Singh
Rajasthan High Court · (1989) 2 WLN 418
Stamp Act, 1899 — Section 36Transfer of Property Act, 1882 — Section 123
COURT ARCHIVE
Rajasthan High Court judgments, 1989
481 judgments · page 20 of 25
High Courts15 Mar 1989Allowed
Jawahar Singh Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 103
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319
High Courts14 Mar 1989Allowed
Ram Kishore Vs State of Rajasthan and Others
Rajasthan High Court · (1989) WLN 60
Criminal Procedure Code, 1973 (CrPC) — Section 125, 382Hindu Marriage Act, 1955 — Section 13, 24Penal Code, 1860 (IPC) — Section 307, 406, 498A
High Courts14 Mar 1989Dismissed
Smt. Maina Vs State of Rajasthan and Others
Rajasthan High Court · (1989) WLN 237
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Mar 1989
Kalu Lal Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 190 : (1989) 2 WLN 224
Criminal Procedure Code, 1973 (CrPC) — Section 151, 313Penal Code, 1860 (IPC) — Section 302
High Courts14 Mar 1989Dismissed
Dharam Chand Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1990 Raj 59 : (1989) 1 RLW 682 : (1989) 2 WLN 381
Rajasthan Panchayat Samitis and Zila Parishad Act, 1959 — Section 39(1), 39(11), 39(2), 6, 7Rajasthan Panchayat Samitis and Zilla Parishads (Motion of No. Confidence in Pradhan, Up Pradhan, Pramukh or Up Pramukh) Rules, 1961 — Rule 3, 4
High Courts13 Mar 1989Allowed
Bhagwan Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 1 RLW 137 : (1989) WLN 239
High Courts13 Mar 1989Allowed
Surendra Singh Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 228
High Courts13 Mar 1989Allowed
Radhey Shyam Vs Daulat Singh and Others
Rajasthan High Court · (1989) ACJ 738 : (1989) 1 RLW 202
Motor Vehicles Act, 1988 — Section 95(2), 95(5)
High Courts13 Mar 1989Allowed
Nihal Singh Vs Singh Ram and Others
Rajasthan High Court · (1989) 2 WLN 294
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35, 36
High Courts13 Mar 1989Allowed
Nihal Singh Vs Singh Ram
Rajasthan High Court · (1989) 1 RLW 454 : (1990) 1 WLN 588
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35, 36
High Courts10 Mar 1989Dismissed
Firm Kirpa Ram Ganeshi Lal Vs Vijay Kumar
Rajasthan High Court · (1989) 1 RLW 469 : (1989) 2 WLN 370
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts10 Mar 1989Allowed
Jeewla Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 516
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
High Courts09 Mar 1989Dismissed
Oriental Insurance Co. Ltd. Vs Rangji and Others
Rajasthan High Court · (1990) ACJ 775
Motor Vehicles Act, 1988 — Section 110D, 92A
High Courts09 Mar 1989Dismissed
Prem Chand Vs Sheoji Lal
Rajasthan High Court · (1989) WLN 487
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 420
High Courts09 Mar 1989
Oriental Insurance company Ltd. Vs Rangji and Others
Rajasthan High Court · (1990) 1 ACC 292
Motor Vehicles Act, 1988 — Section 92A
High Courts08 Mar 1989
Hakimuddin Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 283 : (1989) WLN 539
High Courts08 Mar 1989Dismissed
Kuldeep Singh Vs Ganpat Lal and Another
Rajasthan High Court · AIR 1990 Raj 23 : (1989) 1 RLW 90 : (1989) 2 WLN 417
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A, 19A(3)
High Courts08 Mar 1989Allowed
Rajesh Kumar Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 155
Juvenile Justice Act, 1986 — Section 18
High Courts08 Mar 1989Dismissed
Jamna Prasad and Others Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (1989) 2 RLW 316 : (1990) 1 WLN 205
Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25P