COURT ARCHIVE

Rajasthan High Court judgments, 1989

481 judgments · page 24 of 25

High Courts17 Jan 1989Allowed

K.K. Tiwari Vs Superintendent of Police CBI and Another

Rajasthan High Court · (1989) WLN 494

Constitution of India, 1950 — Article 141, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 2, 5

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High Courts17 Jan 1989Dismissed

Ram Gopal Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1991 Raj 67 : (1989) 1 RLW 670 : (1992) 2 WLC 639 : (1989) 1 WLN 252

Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1975 — Section 15(2)

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High Courts17 Jan 1989Partly Allowed

Kana Ram and Vs The Regional Transport Authority and Another

Rajasthan High Court · AIR 1990 Raj 143 : (1989) WLN 373

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 45, 45(1), 46, 47, 48

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High Courts17 Jan 1989Dismissed

United India Insurance Company Ltd. Vs Ghisi Devi and Others

Rajasthan High Court · (1989) 01 RAJ CK 0004

Motor Vehicles Act, 1939 — Section 92A, 96

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High Courts17 Jan 1989Dismissed

Assistant Commercial Taxes Officer Vs Kwality Restaurant

Rajasthan High Court · (1989) 74 STC 264

Rajasthan Sales Tax Act, 1954 — Section 15(2)

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High Courts17 Jan 1989

Ramesh Vs State of Rajasthan

Rajasthan High Court · (1988) 2 RLW 378 : (1989) WLN 292

Penal Code, 1860 (IPC) — Section 302, 304, 323

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High Courts16 Jan 1989

Chunni Lal and Another Vs Jemna Lal and Another

Rajasthan High Court · (1989) 1 RLW 204 : (1989) WLN 439

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High Courts16 Jan 1989

Mehta and Company and Others Vs State of Rajasthan and Another

Rajasthan High Court · (1989) CriLJ 2165 : (1989) 1 RLW 87 : (1989) WLN 409

Drugs and Cosmetics Act, 1940 — Section 18, 2, 34

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High Courts16 Jan 1989Dismissed

Bhanwar Singh Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1990 Raj 73 : (1989) WLN 382

Motor Vehicles Act, 1939 — Section 42, 51, 68, 68D, 68F

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High Courts11 Jan 1989Allowed

Mohan Lal Vs State of Rajasthan

Rajasthan High Court · (1989) 1 RLW 385 : (1989) WLN 430

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401

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High Courts10 Jan 1989Dismissed

K.N. Mathur and Another Vs State of Rajasthan and Another

Rajasthan High Court · (1989) 1 RLW 48 : (1990) 1 WLN 210

Constitution of India, 1950 — Article 309

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High Courts09 Jan 1989Allowed

Vimal Chand Lodha Vs Income Tax Officer, C-Ward and Another

Rajasthan High Court · (1989) WLN 57

Criminal Procedure Code, 1973 (CrPC) — Section 438, 482

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High Courts09 Jan 1989Allowed

Mehta Printing Industries Vs Lila Devi

Rajasthan High Court · (1990) ACJ 542 : (1989) 2 WLN 98

Employees Compensation Act, 1923 — Section 12, 30Evidence Act, 1872 — Section 35

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High Courts09 Jan 1989

Mehta Printing Industries Vs Leela Devi

Rajasthan High Court · (1989) 2 ACC 170

Employees Compensation Act, 1923 — Section 12, 30Evidence Act, 1872 — Section 35

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High Courts06 Jan 1989Allowed

Sidra alias Sirdara Vs State of Rajasthan

Rajasthan High Court · (1988) 2 RLW 348 : (1989) WLN 276

Penal Code, 1860 (IPC) — Section 302

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High Courts06 Jan 1989Allowed

Bhagirath Mal Vs Union of India (UOI) and Others

Rajasthan High Court · (1989) 1 RLW 149 : (1989) WLN 440

Constitution of India, 1950 — Article 311

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High Courts06 Jan 1989Dismissed

State of Rajasthan Vs Sakudi

Rajasthan High Court · (1989) WLN 143

Criminal Procedure Code, 1973 (CrPC) — Section 401, 427Penal Code, 1860 (IPC) — Section 302

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High Courts05 Jan 1989

Uma Shanker Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 121

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 336

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High Courts05 Jan 1989Dismissed

Raghubir Singh Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1990 Raj 104 : (1989) 1 RLW 649 : (1989) WLN 363

Rajasthan Panchayat Act, 1953 — Section 89Rajasthan Panchayat and Nyaya Panchayat Rules, 1961 — Rule 15, 15(4)

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High Courts04 Jan 1989Allowed

Shyam Lal Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 51

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 376

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