High Courts13 Dec 2011Dismissed
Assistant Commercial Taxes Officer Vs Dozco (India) Pvt. Ltd.
Rajasthan High Court · (2013) 60 VST 292
Rajasthan Value Added Tax Act, 2003 — Section 76(2)(b), 76(6), 84
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 3 of 67
High Courts13 Dec 2011Allowed
Rastra Sahayak Vidhyalaya Samiti Vs Chief Commissioner of Income Tax and Others
Rajasthan High Court · (2012) 246 CTR 154
Income Tax Act, 1961 — Section 10(23C), 12A, 133A
High Courts13 Dec 2011Allowed
M/s RB Mutha and Co. Vs ACTO, Anti Evasion-II, Bikaner
Rajasthan High Court · (2011) 12 RAJ CK 0065
Rajasthan Sales Tax Act, 1994 — Section 78(5)
High Courts13 Dec 2011Allowed
M/s Shyam Trading Company Vs ACTO (BFS), Abu Road
Rajasthan High Court · (2011) 12 RAJ CK 0032
High Courts13 Dec 2011Dismissed
Nanu Ram Sharma and Another Vs Additional District Judge (Fast Track) No. 2, Jaipur District, Jaipur and Others
Rajasthan High Court · (2012) 4 RLW 3401
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(D), Order 7 Rule 9Hindu Succession Act, 1956 — Section 8
High Courts13 Dec 2011Dismissed
Ambeshwar Grih Nirman Sahakari Samiti Ltd. Vs Babu Lal and Others
Rajasthan High Court · (2012) 4 RLW 2984
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts12 Dec 2011Dismissed
ITC Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2812
Constitution of India, 1950 — Article 14
High Courts12 Dec 2011Dismissed
Suo Moto Vs State of Raj. and Others
Rajasthan High Court · (2011) 12 RAJ CK 0061
Angul Laws Regulation, 1936 — Section 3Constitution of India, 1950 — Article 129, 19Contempt of Courts Act, 1971 — Section 16(1), 2
High Courts12 Dec 2011Dismissed
Ram Charan Sharma Vs The ICICI Bank Limited and Others
Rajasthan High Court · (2011) 12 RAJ CK 0030
Constitution of India, 1950 — Article 227
High Courts12 Dec 2011
Babulal Vs Additional District and Sessions Judge, Laxmangarh and Others
Rajasthan High Court · AIR 2012 Raj 42 : (2012) 4 RLW 3138
Registration Act, 1908 — Section 49
High Courts12 Dec 2011Allowed
Raj Kumar Hardayal Singh Vs Murti Mandir Shri Balaji through LRs
Rajasthan High Court · (2011) 12 RAJ CK 0014
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3), Order 8 Rule 1A(3)
High Courts09 Dec 2011Dismissed
Bholaram Vs Narsa Ram and Others
Rajasthan High Court · (2011) 12 RAJ CK 0063
Constitution of India, 1950 — Article 227
High Courts09 Dec 2011Allowed
Tikam and Others Vs Jagdish and Others
Rajasthan High Court · (2011) 12 RAJ CK 0062
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 9
High Courts09 Dec 2011Allowed
Sumitra Sharma Vs Rajendra @ Hemraj
Rajasthan High Court · (2012) 1 DMC 814
Hindu Marriage Act, 1955 — Section 9
High Courts08 Dec 2011
Imortal Infrastructure Pvt. Ltd. Vs Lookwell Life Space Pvt. Ltd. and Others
Rajasthan High Court · (2012) 1 RLW 919
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(b)Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 38, 38(1), 38(1)(a)
High Courts08 Dec 2011
Jaipur Zila Dugdha Utpadak Sahakari Sangh Ltd. Vs Presiding Officer, Labour Court and Another
Rajasthan High Court · (2012) 134 FLR 332 : (2012) 4 RLW 3672 : (2013) 1 SCT 181
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 11A, 17B, 2(oo)(bb), 25, 25F
High Courts08 Dec 2011
State of Raj. and Others Vs Judge, Labour Court, Jodhpur and Another Karan Singh Vs State of Raj. and Others
Rajasthan High Court · (2011) 12 RAJ CK 0046
Industrial Disputes Act, 1947 — Section 25(F), 33(C)(2)
High Courts08 Dec 2011Dismissed
Kishan Lal and Others Vs ADJ No. 2, Kota and Others
Rajasthan High Court · (2011) 12 RAJ CK 0040
Constitution of India, 1950 — Article 227
High Courts08 Dec 2011Allowed
Kan Singh Vs Distt. Ayurved Officer and Others
Rajasthan High Court · (2012) 132 FLR 571
Industrial Disputes Act, 1947 — Section 2, 25, 25B, 25F
High Courts08 Dec 2011
M/s Raj Tea Traders Vs CTO (A/E), Bikaner and Another
Rajasthan High Court · (2011) 12 RAJ CK 0034