High Courts02 Dec 2011Allowed
Kishore @ Ram Kishore Vs The State Of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0058
Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 5 of 67
High Courts01 Dec 2011
Ramesh Chand Kumawat Vs Additional District Judge and Others
Rajasthan High Court · (2012) 2 RLW 1164
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 26 Rule 9, 107, 151Constitution of India, 1950 — Article 227
High Courts01 Dec 2011Dismissed
Union of India and Others Vs U.R. Meena
Rajasthan High Court · (2011) 12 RAJ CK 0057
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12, 16
High Courts01 Dec 2011Dismissed
Manohar Das Vs Rajasthan State Cooperative Press Ltd.
Rajasthan High Court · (2013) 2 CDR 672 : (2012) 4 RLW 3127
Arbitration and Conciliation Act, 1996 — Section 11
High Courts01 Dec 2011Dismissed
Narendra Khandelwal Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2649
Constitution of India, 1950 — Article 226, 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Dec 2011Dismissed
Madan Kumari (Smt.) Vs Udaipur University
Rajasthan High Court · (2012) 2 RLW 1889
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts30 Nov 2011
Devendra Chauhan Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1156
High Courts30 Nov 2011Dismissed
Mahesh Kumar Sharma and Others Vs Bheru Lal and Others
Rajasthan High Court · (2011) 11 RAJ CK 0022
Banks and Financial Institutions Act, 1993 — Section 18Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96Constitution of India, 1950 — Article 226, 227
High Courts30 Nov 2011
Ramlal Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 2313 : (2012) 2 RLW 1822 : (2012) 4 WLN 441
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 300, 302
High Courts29 Nov 2011
Pooja Dhariwal Vs DRT Jaipur and Others
Rajasthan High Court · (2011) 11 RAJ CK 0078
High Courts29 Nov 2011Allowed
Smt. Savitri and Others Vs The Motor Accident Claims Tribunalcum-District and Sessions Judge, Jhunjhunu and Others
Rajasthan High Court · (2013) ACJ 1361
Civil Procedure Code, 1908 (CPC) — Section 11, 117Motor Vehicles Act, 1988 — Section 165, 165(1), 166, 168Rajasthan Motor Vehicles Rules, 1990 — Rule 10.2, 10.28
High Courts29 Nov 2011Dismissed
Ram Charan Gupta Vs The State
Rajasthan High Court · (2012) 2 RCR(Criminal) 507 : (2012) 2 RLW 1086
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 401Penal Code, 1860 (IPC) — Section 323, 341Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 6(1)
High Courts29 Nov 2011Allowed
Partunath and Smt. Sohani Devi Vs Nanuram and Others
Rajasthan High Court · (2011) 11 RAJ CK 0039
High Courts29 Nov 2011Allowed
Dinesh Kumar Bangad Vs State
Rajasthan High Court · (2012) 2 RLW 1830
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 397, 401Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts29 Nov 2011Allowed
Ashok Sachdeva Vs State and Another
Rajasthan High Court · (2012) 2 RLW 1617
Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts28 Nov 2011
Commercial Taxes Officer Vs Ganesh Lal Goyal and Sons
Rajasthan High Court · (2013) 60 VST 295
High Courts28 Nov 2011Dismissed
Tola Ram Vs Addl. District Judge and Another
Rajasthan High Court · (2013) 1 RCR(Rent) 105 : (2012) 2 RLW 1160
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Nov 2011Dismissed
Jasoda Bai and Others Vs Haribhallabha and Others
Rajasthan High Court · (2011) 11 RAJ CK 0079
High Courts28 Nov 2011
Assistant Commissioner, Anti-Evasion Vs Agarwal Aluminium and Company
Rajasthan High Court · (2013) 60 VST 141
Rajasthan Value Added Tax Act, 2003 — Section 61