High Courts08 Dec 2011Allowed
President, Bhilwara-Shahpura Devli Bus Association Vs Durga Singh Shekhawat and Others
Rajasthan High Court · (2011) 12 RAJ CK 0033
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 4 of 67
High Courts08 Dec 2011
State of Rajasthan and Another Vs Rati Ram and Others
Rajasthan High Court · (2012) 134 FLR 345 : (2013) 1 RLW 304
Constitution of India, 1950 — Article 12, 142Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H
High Courts08 Dec 2011Dismissed
Fal Sabji Kreta Vekreta Vyapar Sangh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 RLW 3158
Constitution of India, 1950 — Article 226
High Courts07 Dec 2011Dismissed
Assistant Commercial Taxes Officer Vs K.S. Oils Ltd.
Rajasthan High Court · (2013) 60 VST 522
Rajasthan Value Added Tax Act, 2003 — Section 76(2)(b), 76(6)
High Courts07 Dec 2011
State of Rajasthan Vs Dr. Padam Chand Jain
Rajasthan High Court · (2012) 1 RLW 923
Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(1)(d)(ii), 13(2), 20
High Courts07 Dec 2011
Rajasthan Public Service Commission Vs Ms. Pooja Meena and Another
Rajasthan High Court · AIR 2012 Raj 52 : (2012) 2 RLW 1681
Right to Information Act, 2005 — Section 10, 11, 4(1)(b), 8, 8(1)(j)
High Courts07 Dec 2011Dismissed
Jamat Singh Vs The Commissioner, Workmen's Compensation Act and Others
Rajasthan High Court · (2012) 132 FLR 568 : (2012) LLR 309
Workmens Compensation Act, 1923 — Section 28, 8
High Courts07 Dec 2011
Jaswant Raj Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0059
Rajasthan Public Demands Recovery Act, 1952 — Section 23A
High Courts07 Dec 2011Allowed
Khem Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0047
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25(F)
High Courts07 Dec 2011Allowed
Kailash Sharma Vs Union of India and Others
Rajasthan High Court · (2011) 12 RAJ CK 0044
Industrial Disputes Act, 1947 — Section 10
High Courts07 Dec 2011Dismissed
M/s R.K. Industries Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0039
High Courts07 Dec 2011Dismissed
The New India Assurance Co. Ltd. Vs Bhajan Lal and Others
Rajasthan High Court · (2011) 12 RAJ CK 0038
High Courts07 Dec 2011Dismissed
Shankar Lal Vs Khyali Ram and Others
Rajasthan High Court · (2011) 12 RAJ CK 0037
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts07 Dec 2011Dismissed
The Indure Pvt. Ltd. Vs State of Raj. and Others
Rajasthan High Court · (2011) 12 RAJ CK 0036
Constitution of India, 1950 — Article 29A, 366Rajasthan Value Added Tax Act, 2003 — Section 20, 33, 5G, 8
High Courts07 Dec 2011Allowed
Sharmila Kumari (Miss.) Vs The Board of Secondary Education and Others
Rajasthan High Court · (2012) 2 RLW 1462 : (2012) 2 RLW 1678
High Courts05 Dec 2011Dismissed
Kanti and Another Vs Additional Civil Judge and Others
Rajasthan High Court · AIR 2012 Raj 71 : (2012) 2 RLW 1185
Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 17, 49Stamp Act, 1899 — Section 36
High Courts05 Dec 2011Dismissed
Sushila Kanwar Chauhan Vs Union of India and Others
Rajasthan High Court · (2012) 246 CTR 1
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 142A, 143(2), 143(3), 147
High Courts05 Dec 2011Dismissed
Pushtikar Laghu Vyaparik Pratishthan Bachat Evam Sakh SahkariSamiti Ltd. Vs Union of India and Others
Rajasthan High Court · (2012) 249 CTR 73 : (2012) 2 RLW 1492 : (2012) 204 TAXMAN 373
Income Tax Act, 1961 — Section 139, 142, 143, 147, 148Multi-State Cooperative Societies Act, 2002 — Section 22
High Courts05 Dec 2011
Satish Chand Sharma Vs Ashok Kumar Bohra
Rajasthan High Court · (2012) 4 WLN 414
High Courts05 Dec 2011Dismissed
Richa Rathore Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2777
Constitution of India, 1950 — Article 14, 16