High Courts16 Dec 2011Dismissed
Assistant Commercial Tax Officer Vs Narendra Kumar and Company
Rajasthan High Court · (2013) 60 VST 296
Constitution of India, 1950 — Article 141
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 2 of 67
High Courts16 Dec 2011Dismissed
CIT Vs Balaji Charitable Trust
Rajasthan High Court · (2011) 12 RAJ CK 0077
Income Tax Act, 1961 — Section 2(15), 80G
High Courts16 Dec 2011Dismissed
Vinay Kumar Jain Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 4 RLW 3136
High Courts16 Dec 2011Dismissed
Rajasthan State Industrial Development and Investment Corporation Ltd. Vs Gopi (since deceased) through L.Rs. and Others
Rajasthan High Court · (2012) 4 RLW 3288
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 17 Rule 1, 100Constitution of India, 1950 — Article 227
High Courts16 Dec 2011Allowed
Bhopalwala Arya Higher Secondary School Management Committee Vs Rajasthan Non-Government Educational Institutional Tribunal and Others
Rajasthan High Court · (2013) 2 CDR 680
Constitution of India, 1950 — Article 137, 226Limitation Act, 1963 — Section 4, 5
High Courts16 Dec 2011Allowed
Kiran Rathore and Another Vs Joint Project Coordinator and Another
Rajasthan High Court · (2011) 12 RAJ CK 0007
High Courts15 Dec 2011Allowed
M/s Maheshwari Agro Industries Vs Union of India and Others
Rajasthan High Court · (2012) 246 CTR 113 : (2012) 346 ITR 375 : (2012) 2 RLW 1912 : (2012) 206 TAXMAN 375
Constitution of India, 1950 — Article 226Finance Act, 2000 — Section 246, 246AIncome Tax Act, 1961 — Section 133A, 143(1), 143(2), 145(3), 154
High Courts15 Dec 2011
Smt. Manju Vs Dharampal Khinchar
Rajasthan High Court · AIR 2012 Raj 117 : (2012) 2 RLW 1867
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 13, 23A
High Courts14 Dec 2011Dismissed
Prem Ratan Vs Rent Tribunal and Another
Rajasthan High Court · (2012) 4 RLW 3044
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts14 Dec 2011Dismissed
Renuka Bhati (Smt) and Others Vs Brijraj Singh and Others
Rajasthan High Court · (2012) 3 RLW 1968
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 10, Order 13 Rule 10(2), Order 7 Rule 14, Order 7 Rule 14(4)Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 2011Dismissed
Suresh Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 2579 : (2013) 2 RLW 1039
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 200, 202Indecent Representation of Women (Prohibition) Act, 1986 — Section 3, 8Penal Code, 1860 (IPC) — Section 375, 376
High Courts14 Dec 2011Dismissed
Ganganagar Kriya Vikraya Sahkari Samiti Ltd. Vs The Judge, Industrial Tribunal and Another
Rajasthan High Court · (2011) 12 RAJ CK 0064
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts14 Dec 2011
Barmer Central Cooperative Bank Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0055
High Courts14 Dec 2011
Narottam Meena and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 2 RLW 1339
Rajasthan Subordinate Accounts Service Rules, 1963 — Rule 22
High Courts14 Dec 2011
Municipal Workers Union Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0025
Industrial Disputes Act, 1947 — Section 10
High Courts14 Dec 2011
Sikandar and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2013) 1 RLW 863
Criminal Procedure (Amendment) Act, 2005 — Section 1, 16, 25, 28(1), 28(a)Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 324
High Courts14 Dec 2011Dismissed
Assistant Commercial Taxes Officer Vs Mustaq
Rajasthan High Court · (2013) 57 VST 478
Rajasthan Value Added Tax Act, 2003 — Section 84
High Courts14 Dec 2011Dismissed
Mahamantri, Laghu Udyog Mazdoor Union Vs Manager, D.J. Neelam Marble Industries and Another
Rajasthan High Court · (2011) 12 RAJ CK 0013
Constitution of India, 1950 — Article 227
High Courts14 Dec 2011
Pali Central Cooperative Bank Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 12 RAJ CK 0012
High Courts13 Dec 2011Dismissed
Assistant Commercial Taxes Officer Vs Insecticides (India) Limited
Rajasthan High Court · (2013) 60 VST 322
Rajasthan Value Added Tax Act, 2003 — Section 76(2)(b), 76(6), 82