COURT ARCHIVE

Rajasthan High Court judgments, 2011

1,325 judgments · page 67 of 67

High Courts03 Jan 2011Allowed

Ganesh and Others Vs State

Rajasthan High Court · (2011) 1 RLW 638

Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 302, 342, 396

High Courts03 Jan 2011

Rajasthan High Court · (2011) 01 RAJ CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 411, 457

High Courts03 Jan 2011Dismissed

Rajasthan High Court · (2011) 01 RAJ CK 0060

High Courts03 Jan 2011Dismissed

Rajasthan High Court · (2011) 01 RAJ CK 0037

High Courts01 Jan 2011Dismissed

Rajasthan High Court · (2011) 4 RLW 2862

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 11, 18, 20, 23, 24