High Courts10 Jan 2011Dismissed

Banswara Syntex Ltd. Vs Union of India (UOI) and Others

Rajasthan High Court · (2011) 267 ELT 305 : (2011) 2 RLW 1093

Central Excises and Salt Act, 1944 — Section 11A, 35GConstitution of India, 1950 — Article 136Hot Air Stenter Independent Textile Processors Annual Capacity Determination Rules, 1998 — Rule 3, 3(1)
High Courts06 Jan 2011Allowed

Shakir Vs State of Rajasthan

Rajasthan High Court · (2011) 5 RCR(Criminal) 343 : (2011) 2 RLW 1091

Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(2), 482Penal Code, 1860 (IPC) — Section 34, 392
High Courts06 Jan 2011Dismissed

Babulal Vs State of Rajasthan

Rajasthan High Court · (2011) CriLJ 1314 : (2011) 3 RLW 1944

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 325, 334, 34
High Courts06 Jan 2011Dismissed

S.N. Derashri Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 2 RLW 988 : (2011) 1 RLW 988

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts05 Jan 2011Dismissed

Pankaj Sharma Vs State of Rajasthan

Rajasthan High Court · (2011) 3 RCR(Criminal) 455 : (2011) 3 RCR(Criminal) 455 : (2011) 3 RLW 2010

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 120B, 272, 273, 420