High Courts11 Jan 2011

Mahesh Virani Vs State of Rajasthan

Rajasthan High Court · (2011) 7 RCR(Criminal) 234 : (2011) 3 RLW 1966

Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Information Technology Act, 2000 — Section 67, 77B
High Courts11 Jan 2011Dismissed

Shanti Lal Vs Board of Revenue and Others

Rajasthan High Court · AIR 2011 Raj 72

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 5, Order 41 Rule 25Hindu Succession Act, 1956 — Section 6, 8Rajasthan Tenancy Act, 1955 — Section 188, 88