High Courts24 Jan 2011Dismissed

Deepak Khinchi Vs The State of Rajasthan

Rajasthan High Court · (2011) 01 RAJ CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 311Explosive Substances Act, 1908 — Section 3, 4, 5, 6, 7Penal Code, 1860 (IPC) — Section 285, 286, 304, 323, 324
High Courts21 Jan 2011Dismissed

Vedprakash Paladiya Vs State of Rajasthan

Rajasthan High Court · (2011) 5 RCR(Criminal) 327 : (2011) 3 RLW 1976

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438, 439, 439(2), 482Penal Code, 1860 (IPC) — Section 120B, 420, 463, 465, 468
High Courts19 Jan 2011Dismissed

Kedar Bai Vs State

Rajasthan High Court · (2011) 2 RLW 1007 : (2011) 1 RLW 1007

Criminal Procedure Code, 1973 (CrPC) — Section 100General Clauses Act, 1897 — Section 3(42)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 29, 41, 42