High Courts07 Feb 2011Dismissed
State of Rajasthan and Others Vs Dhanraj Sharma and Another
Rajasthan High Court · (2011) 02 RAJ CK 0047
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 60 of 67
High Courts07 Feb 2011Dismissed
Udai Singh Naruka Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0029
High Courts07 Feb 2011Dismissed
New India Assurance Co. Ltd. Vs Smt. Kanta and Others
Rajasthan High Court · AIR 2011 Raj 83 : (2011) 6 RCR(Civil) 776 : (2011) 3 RLW 2594
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13Evidence Act, 1872 — Section 137, 137, 3Motor Vehicles Act, 1988 — Section 168, 170, 176, 179
High Courts07 Feb 2011Allowed
Rajendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 3 RLW 2042
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164
High Courts04 Feb 2011Allowed
Rajasthan Financial Corporation Vs Rajendra Kumar and Others
Rajasthan High Court · (2011) 02 RAJ CK 0100
State Financial Corporations Act, 1951 — Section 31(1)
High Courts04 Feb 2011Allowed
Rashmi Sharma Vs Manoj Sharma and Others
Rajasthan High Court · (2011) 02 RAJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 18
High Courts03 Feb 2011Dismissed
Gulab Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3397
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376
High Courts03 Feb 2011Allowed
Tara Chand Garg Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1665
Constitution of India, 1950 — Article 14, 21, 39(d)
High Courts03 Feb 2011
Smt. Gulcandi Vs Daulat Ram since deceased through legal heirs
Rajasthan High Court · (2011) 02 RAJ CK 0080
High Courts03 Feb 2011Dismissed
Anmol Bus Service Vs State and Others
Rajasthan High Court · AIR 2011 Raj 74 : (2011) 8 RCR(Civil) 2350
Motor Vehicles Act, 1988 — Section 88(5), 88(6)
High Courts03 Feb 2011Dismissed
Nand Lal Vs State of Rajasthan
Rajasthan High Court · (2011) 4 RLW 3377
Criminal Procedure Code, 1973 (CrPC) — Section 24, 301(2), 439(2)
High Courts03 Feb 2011
Shyam Kumar Vaishnav Vs State
Rajasthan High Court · (2011) 3 RCR(Criminal) 93 : (2011) 2 RLW 1597
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xi), 2(xi)(a), 2(xvi), 2(xVI)(d), 2(xvi)(e)
High Courts03 Feb 2011
O.L. of Basera Cement Ltd. (In Liquidation) Vs Sandeep Karwa and Smt. Alka Karwa
Rajasthan High Court · (2011) 163 CompCas 449 : (2011) 6 RCR(Civil) 600 : (2011) 2 RLW 1782 : (2011) 107 SCL 178
Companies (Court) Rules, 1959 — Rule 124Criminal Procedure Code, 1973 (CrPC) — Section 163, 454(1), 454(2), 454(3), 454(4)
High Courts03 Feb 2011Dismissed
Hawa Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 7 RCR(Criminal) 2363 : (2011) 4 RLW 3053
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439(2)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts02 Feb 2011Dismissed
Dr. Amit Kumar Vs Rajasthan University of Health and Science and Others
Rajasthan High Court · AIR 2011 Raj 97
High Courts02 Feb 2011
Kamaljeet S. Ahluwalia Vs Union of India (UOI)
Rajasthan High Court · (2011) 242 CTR 395 : (2012) 1 RLW 134 : (2011) 198 TAXMAN 537
Constitution of India, 1950 — Article 136, 14, 226Income Tax (Amendment) Act, 1961 — Section 120, 124, 127, 127(1), 127(2)Income Tax Act, 1922 — Section 5(7A)
High Courts02 Feb 2011Dismissed
Sunita (Smt.) and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 5 RCR(Criminal) 429 : (2011) 2 RLW 1603
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 147, 149, 323, 325, 379
High Courts02 Feb 2011Dismissed
Ramchandra Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 02 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 407
High Courts01 Feb 2011
Sarvodaya Steel Products and Another Vs Poonam Chand Pagariya and Another
Rajasthan High Court · (2011) 2 RLW 968 : (2011) 1 RLW 968
High Courts01 Feb 2011Allowed
Subhash Chandra Vs State of Rajasthan
Rajasthan High Court · (2011) CriLJ 2999 : (2011) 4 RCR(Criminal) 675
Criminal Procedure Code, 1973 (CrPC) — Section 227, 319Penal Code, 1860 (IPC) — Section 120(B), 408, 409