High Courts11 Feb 2011Dismissed
Ranveer Singh Vs RCSAT and Others
Rajasthan High Court · (2011) 02 RAJ CK 0084
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 58 of 67
High Courts11 Feb 2011Allowed
L.Rs. of Lohara Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0078
Constitution of India, 1950 — Article 311 , 311(2)Penal Code, 1860 (IPC) — Section 304Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 16, 19(1), 19(2), 19(3)
High Courts11 Feb 2011Dismissed
State of Rajasthan and Another Vs Ram Kumar and Another
Rajasthan High Court · (2011) 02 RAJ CK 0071
Constitution of India, 1950 — Article 226, 227Rajasthan Industrial Disputes Rules, 1958 — Rule 22A
High Courts11 Feb 2011Dismissed
Shimla Pareek Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0041
Constitution of India, 1950 — Article 226, 227
High Courts10 Feb 2011Allowed
Nazir Mohammad Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0108
High Courts10 Feb 2011Dismissed
Recovery Officer, Employees Provident Fund Organisation Vs Official Liquidator of Basera Cement Ltd. (in Liquidation)
Rajasthan High Court · (2011) 164 CompCas 145
Companies Act, 1956 — Section 11(2), 529A, 530Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(2), 14B, 7A, 8
High Courts10 Feb 2011Dismissed
Har Mahendra Singh Chadda Vs The Rajasthan Housing Board and Others
Rajasthan High Court · (2011) 02 RAJ CK 0074
High Courts10 Feb 2011Dismissed
Munna Khan Vs Babu Lal and Others
Rajasthan High Court · (2011) 02 RAJ CK 0070
High Courts10 Feb 2011
Kedar Das Joshi Vs Union of India (UOI) and Another Govind Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 02 RAJ CK 0037
Industrial Disputes Act, 1947 — Section 2, 2(A), 2(K)
High Courts10 Feb 2011
State Bank of Indore Vs Prashant Jhunjhunwala and Others
Rajasthan High Court · (2011) 4 RLW 3379
Companies Act, 1956 — Section 10FSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17
High Courts10 Feb 2011
Naveen Sharma Vs Ram Dayal and Others
Rajasthan High Court · (2011) 3 RLW 2060
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(3)Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 196
High Courts10 Feb 2011Allowed
In Re: Official Liquidator of Basera Cement Ltd.
Rajasthan High Court · (2011) 02 RAJ CK 0009
Companies (Court) Rules, 1959 — Rule 169
High Courts09 Feb 2011
Arvind Kumar Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 3 RLW 2052
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Notaries Act, 1952 — Section 10, 10(4), 8Notary Rules, 1956 — Rule 11, 13
High Courts09 Feb 2011Dismissed
Lala Ram Vs Rajasthan State Roadways Corporation and Another
Rajasthan High Court · (2011) 02 RAJ CK 0106
High Courts09 Feb 2011Dismissed
Ajmer Vidyut Vitran Nigam Lrd. and Another Vs Om Prakash and Another
Rajasthan High Court · (2011) 02 RAJ CK 0098
Legal Services Authorities Act, 1987 — Section 22C
High Courts09 Feb 2011Dismissed
Varinder Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 DMC 538 : (2011) 5 RCR(Criminal) 424 : (2011) 3 RLW 1895
Criminal Procedure Code, 1973 (CrPC) — Section 428Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 120B, 323, 406, 498A
High Courts09 Feb 2011Dismissed
Ramesh Chand Sharma Vs RCSAT and Others
Rajasthan High Court · (2011) 02 RAJ CK 0081
High Courts09 Feb 2011
Siraj Mohd. Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0079
Civil Services (Classification, Control and Appeal) Rules — Rule 14
High Courts09 Feb 2011Dismissed
State of Rajasthan and Another Vs Lalu Ram and Another
Rajasthan High Court · (2011) 02 RAJ CK 0077
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33, 33A
High Courts09 Feb 2011Dismissed
Kalu Lal Patel Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0076