High Courts09 Feb 2011
Babulal Yadav Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0061
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 59 of 67
High Courts09 Feb 2011
Satyaveer Singh Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0056
High Courts09 Feb 2011Allowed
Sanjay Narayan and Another Vs Jiwan Ram and Others
Rajasthan High Court · (2011) 4 TAC 178
High Courts09 Feb 2011Dismissed
Madan Singh Vs Chief Engineer, Ground Water Department and Others
Rajasthan High Court · (2011) 02 RAJ CK 0022
Constitution of India, 1950 — Article 226, 227
High Courts08 Feb 2011Dismissed
Narsi Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 5 RCR(Criminal) 319 : (2011) 3 RLW 1999
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 437, 438, 439, 439(2)Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts08 Feb 2011
Gulam Fareed and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 428
High Courts08 Feb 2011Allowed
Mohan Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 02 RAJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts08 Feb 2011Allowed
Makhan Lal Saini Vs State and Others
Rajasthan High Court · (2011) 02 RAJ CK 0103
High Courts08 Feb 2011Dismissed
Mahaveer Budania and Others Vs The Rajasthan State Co-op. Spinning and Ginning Mills Fed. Ltd. and Others
Rajasthan High Court · (2011) 02 RAJ CK 0092
High Courts08 Feb 2011Allowed
Anil Kumar Agrawal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1595
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts08 Feb 2011Dismissed
Bithal Das and Another Vs Kanhaya Lal and Others
Rajasthan High Court · (2011) 02 RAJ CK 0057
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Feb 2011Dismissed
Nagar Nigam, Kota and Another Vs Chhagan Lal
Rajasthan High Court · (2011) 02 RAJ CK 0048
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Municipalities Act, 1959 — Section 271
High Courts08 Feb 2011Dismissed
Hazi Gulam Rasul and Another Vs Gulam Farid and Others
Rajasthan High Court · (2011) 02 RAJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts07 Feb 2011
Bikaner Sahakari Upbhokta Wholesale Bhandar Ltd. Karamchari Sangh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0111
Rajasthan Co-operative Societies Act, 1965 — Section 32
High Courts07 Feb 2011Allowed
Rajesh Kumari Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0093
High Courts07 Feb 2011Dismissed
Khemchand Vs Santosh Kumar and Another
Rajasthan High Court · (2011) 02 RAJ CK 0058
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Feb 2011Dismissed
Chandra Prakash Vs Industrial Dispute tribunal and Others
Rajasthan High Court · (2011) 02 RAJ CK 0054
Constitution of India, 1950 — Article 226, 227
High Courts07 Feb 2011Dismissed
Poonam Chand Patwari Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 02 RAJ CK 0051
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Constitution of India, 1950 — Article 226, 227, 311Rajasthan Civil Services (Pension) Rules, 1996 — Rule 53(1)
High Courts07 Feb 2011
Ravindra Singh Vs State and Others Mukesh Kumar Vs D.G.P and Others
Rajasthan High Court · (2011) 02 RAJ CK 0050
High Courts07 Feb 2011Dismissed
ICICI Prudential Life Insurance Co. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2011 Raj 64 : (2011) 2 RLW 1061
Legal Services Authorities Act, 1987 — Section 22(c)