High Courts01 Feb 2011Dismissed
Kishanlal Vs Laxmandas and Others
Rajasthan High Court · (2011) 3 RLW 2038
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(1), Order 6 Rule 16
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 61 of 67
High Courts31 Jan 2011Dismissed
Mansarovar Vyapar Vikas Samiti Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 2 RLW 1548
Constitution of India, 1950 — Article 14, 226Rajasthan Housing Board Act, 1970 — Section 26, 28, 60, 65
High Courts31 Jan 2011Dismissed
Superintendent, Ummed Hospital Vs Judge, Industrial Disputes Tribunal and Labour Court
Rajasthan High Court · (2011) 130 FLR 955
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25A, 25B, 25F, 25G, 25H
High Courts28 Jan 2011Dismissed
Ladu Nath and Others Vs State
Rajasthan High Court · (2012) 1 RLW 44
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 302, 304
High Courts28 Jan 2011Dismissed
Fakruddin and Another Vs National Insurance Co. Ltd. and Others
Rajasthan High Court · (2012) 4 TAC 350
Limitation Act, 1963 — Section 5
High Courts28 Jan 2011Dismissed
Madan Lal Alias Madan Singh Vs Mangal Rama Choudhary and Others
Rajasthan High Court · (2012) 4 TAC 192
Motor Vehicles Act, 1988 — Section 140, 166
High Courts28 Jan 2011Allowed
Anant Kumar Gupta Vs State of Rajasthan
Rajasthan High Court · (2011) CriLJ 2126 : (2011) 2 RLW 1343
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439Evidence Act, 1872 — Section 27
High Courts27 Jan 2011Dismissed
Firoz and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2011) CriLJ 1833 : (2011) 1 RLW 824
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482, 540Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302
High Courts27 Jan 2011
Jain Travels Vs Alwar Zila Dugdh Utpadak Sahakari Samiti Ltd.
Rajasthan High Court · (2011) 6 RCR(Civil) 609 : (2011) 3 RLW 1939
Arbitration Act, 1940 — Section 2, 34, 39
High Courts27 Jan 2011Dismissed
Rajesh Goyal Vs Union of India
Rajasthan High Court · (2012) 284 ELT 164 : (2011) 5 RCR(Criminal) 338 : (2011) 3 RLW 1968
Central Excises and Salt Act, 1944 — Section 9, 9ACriminal Procedure Code, 1973 (CrPC) — Section 439
High Courts27 Jan 2011Dismissed
M.N. Manappa Vs State of Rajasthan
Rajasthan High Court · (2011) 6 RCR(Civil) 806 : (2011) 2 RLW 1786
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(2)Constitution of India, 1950 — Article 2, 22, 22(4), 22(5), 226Customs Act, 1962 — Section 108, 11, 118, 119, 135(1)
High Courts27 Jan 2011Dismissed
Prashand Sharma and Another Vs R.R.V.P.N. Ltd. and Another
Rajasthan High Court · (2011) 3 RLW 1953
Rajasthan Educational Service Rules, 1970 — Rule 9
High Courts25 Jan 2011
Union of India Vs State of Rajasthan
Rajasthan High Court · (2011) 3 RLW 2496
Criminal Procedure Code, 1973 (CrPC) — Section 125, 192, 209, 240, 246
High Courts25 Jan 2011Allowed
LRs. of late Bhawani Shankar Gaur Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 2 RLW 1499
Constitution of India, 1950 — Article 136, 21, 227
High Courts25 Jan 2011
Dr. Dinesh Kumar Yadav and Others Vs State of Raj. and Others
Rajasthan High Court · (2011) 01 RAJ CK 0041
High Courts25 Jan 2011Allowed
New India Assurance Co. Ltd. Vs Rajesh Kumar Sharma and another
Rajasthan High Court · (2012) ACJ 1687
Motor Vehicles Act, 1988 — Section 140, 163A, 163B, 166
High Courts25 Jan 2011Dismissed
Bhagat Arya Vs State and Others
Rajasthan High Court · (2011) 2 RLW 1569
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18
High Courts24 Jan 2011Dismissed
Mohd. Saleem Balim Vs State of Rajasthan
Rajasthan High Court · (2011) 5 RCR(Criminal) 326 : (2011) 3 RLW 1979
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts24 Jan 2011
R.S. Gupta Vs Debts Recovery Appellate Tribunal and Others
Rajasthan High Court · (2011) 01 RAJ CK 0065
Constitution of India, 1950 — Article 226
High Courts24 Jan 2011Dismissed
Sahil and Others Vs Board of Revenue and Others
Rajasthan High Court · (2011) 01 RAJ CK 0049
Rajasthan Tenancy Act, 1955 — Section 189, 212, 233, 88, 89