COURT ARCHIVE

Rajasthan High Court judgments, 2011

1,325 judgments · page 66 of 67

High Courts05 Jan 2011Allowed

District Excise Officer and Others Vs Kishore Singh

Rajasthan High Court · AIR 2011 Raj 70 : (2011) 1 RLW 869

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11Rajasthan Excise Act, 1950 — Section 9A, 9B

High Courts05 Jan 2011Dismissed

Beela Ram Vs Vishnu Kumar Khandelwal and Others

Rajasthan High Court · (2011) 01 RAJ CK 0093

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

High Courts05 Jan 2011Dismissed

Shoorveer Bohra Vs Shri U.K. Mishra

Rajasthan High Court · (2011) 01 RAJ CK 0088

High Courts05 Jan 2011

Kumari Anita Meghwal and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 01 RAJ CK 0086

High Courts05 Jan 2011Allowed

Bapulal and Others Vs State of Rajasthan

Rajasthan High Court · (2011) 01 RAJ CK 0085

Penal Code, 1860 (IPC) — Section 149

High Courts05 Jan 2011Allowed

Mamta Meena Vs Rajasthan Public Service Commission

Rajasthan High Court · (2011) 01 RAJ CK 0084

High Courts05 Jan 2011Allowed

Harshad Singh Naruka and Dr. Nooren Mirza and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 01 RAJ CK 0073

High Courts05 Jan 2011Allowed

Mahavir Vs State of Rajasthan

Rajasthan High Court · (2011) 01 RAJ CK 0057

High Courts05 Jan 2011Allowed

Ratan Singh Khandelwal Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 01 RAJ CK 0055

High Courts05 Jan 2011Allowed

Mukesh Vs State of Rajasthan

Rajasthan High Court · (2011) 01 RAJ CK 0050

High Courts05 Jan 2011Allowed

Mangalram and Others Vs Sunil Kumar and Others

Rajasthan High Court · AIR 2011 Raj 61

High Courts05 Jan 2011Dismissed

Banke Bihari Process Pvt. Ltd. Vs Commissioner of C. Ex., Jaipur- II

Rajasthan High Court · (2012) 275 ELT 37

Central Excises and Salt Act, 1944 — Section 35(H)

High Courts04 Jan 2011Allowed

Kailash and Another Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2011 Raj 79 : (2011) 5 RCR(Civil) 611 : (2011) 2 RLW 1023 : (2011) 1 RLW 1023

Land Acquisition Act, 1894 — Section 4, 4(1), 50A, 5A, 6Rajasthan Housing Board Act, 1970 — Section 27

High Courts04 Jan 2011Dismissed

Avinash Mathur Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 2 Crimes 116 : (2011) 2 RLW 1003 : (2011) 1 RLW 1003

Constitution of India, 1950 — Article 226(3)Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 420

High Courts04 Jan 2011Allowed

Om Prakash Sharma Vs The State of Rajasthan and Others

Rajasthan High Court · (2011) 1 RLW 543

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 16Constitution of India, 1950 — Article 14, 16Rajasthan Civil Services (Classification, Control and Appeal) Act, 1958 — Section 13

High Courts04 Jan 2011Dismissed

Munshi Lal Verma Vs The State of Rajasthan and Others

Rajasthan High Court · (2011) 01 RAJ CK 0075

Rajasthan Motor Garage Subordinate Service Rules, 1979 — Rule 17, 21Rajasthan Subordinate Service (Recruitment and Other Service Conditions) Rules, 1960 — Rule 16, 17, 17(5), 18

High Courts04 Jan 2011Allowed

The Oriental Insurance Company Ltd. Vs Smt. Chuki Devi and Ors, Shri Bajrang Lal and Ors and Smt. Bhagwati and Others

Rajasthan High Court · (2011) 01 RAJ CK 0072

Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147

High Courts04 Jan 2011Allowed

Bhanwar Lal Khatik Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 01 RAJ CK 0046

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 17

High Courts04 Jan 2011Dismissed

Abdul Rehman Qureshi Vs Rajesh Kumar Bhojnagarwala

Rajasthan High Court · (2011) 2 RLW 1140

Rajasthan Co-operative Societies Act, 2001 — Section 55, 58, 63, 64, 64(1)Rajasthan Co-operative Societies Rules, 2003 — Rule 75(6)

High Courts04 Jan 2011

Pratap Singh and Others Vs Smt. Zimmi and Others

Rajasthan High Court · (2011) 01 RAJ CK 0011

Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45