High Courts25 Nov 2011Dismissed
Bhartiya Pali Jila Jaldai Majdur Sangh Vs The Judge, Labour Court, Jodhpur and Others
Rajasthan High Court · (2011) 11 RAJ CK 0038
Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 6 of 67
High Courts25 Nov 2011Dismissed
Vinod Kumar Vs State of Rajasthan and Others State of Rajasthan and Others Vs Vinod Kumar and Another
Rajasthan High Court · (2011) 11 RAJ CK 0037
Industrial Disputes Act, 1947 — Section 25(F)
High Courts25 Nov 2011
Commercial Taxes Officer Vs Pratap Oil Industries
Rajasthan High Court · (2013) 60 VST 317
Rajasthan Sales Tax Act, 1994 — Section 86
High Courts24 Nov 2011Allowed
Geetanjali University Trust Vs Chief Commission of Income Tax, Udaipur and Another
Rajasthan High Court · (2013) 352 ITR 427 : (2011) 203 TAXMAN 626
Income Tax Act, 1961 — Section 10, 10(23C)Income Tax Rules, 1962 — Rule 2CA
High Courts24 Nov 2011Allowed
Motiram @ Motilal Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 965
Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(1), 357(3), 545Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts24 Nov 2011Allowed
Bhagwana Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2335
Criminal Procedure Code, 1973 (CrPC) — Section 311, 353, 353(1), 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts24 Nov 2011Dismissed
RSWM Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 54 VST 161
Rajasthan Value Added Tax Act, 2003 — Section 17, 18, 2, 2(17), 2(24)
High Courts23 Nov 2011Allowed
Abid Beig Vs State of Rajasthan
Rajasthan High Court · (2013) 2 RLW 986
Criminal Procedure Code, 1973 (CrPC) — Section 100, 293, 293(2), 313Evidence Act, 1872 — Section 61, 62, 64Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 2(xvi), 21, 41, 42
High Courts23 Nov 2011Allowed
Madan Lal and Ors Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 RLW 1130
Arms Act, 1959 — Section 25, 27, 3, 5Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 273, 406, 407
High Courts22 Nov 2011Allowed
Rajendra Kumar Modi and Others Vs Babulal and Another
Rajasthan High Court · (2013) ACJ 1292
High Courts22 Nov 2011Allowed
Anil Mehra and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2224
Criminal Procedure Code, 1973 (CrPC) — Section 11, 145, 407, 408, 409Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Nov 2011Dismissed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2250
Criminal Procedure Code, 1973 (CrPC) — Section 482Rajasthan Forest Act, 1953 — Section 2, 26, 27, 29, 31
High Courts21 Nov 2011
Bhagwan Swaroop Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0042
Rajasthan Finance Act, 2006 — Section 37, 37(2), 38, 39, 40Rajasthan Land Tax Rules, 2006 — Rule 24, 5
High Courts21 Nov 2011
Hindustan Zinc Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0041
Rajasthan Finance Act, 2006 — Section 37, 38, 39, 40, 41Rajasthan Land Tax Rules, 2006 — Rule 24, 5
High Courts21 Nov 2011
Karni Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 56 VST 352
Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 77
High Courts21 Nov 2011Dismissed
Union of India and Another Vs Late Mangi Lal Sanchawat
Rajasthan High Court · (2011) 11 RAJ CK 0026
Income Tax Act, 1961 — Section 245C, 245D, 245D(1), 245D(4), 245HA
High Courts18 Nov 2011
Smt. Shanti Devi and Others Vs Satish Chand and Another
Rajasthan High Court · (2013) 1 CDR 19
High Courts18 Nov 2011
L.Rs. Gafoor Khan and Others Vs Amiruddin and Another
Rajasthan High Court · AIR 2012 Raj 35
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 100, 115, 2(2), 96Rajasthan Court Fees and Suits Valuation Act, 1961 — Article 11, 28Specific Relief Act, 1963 — Section 6, 6(3)