High Courts11 Nov 2011Dismissed
Commissioner of Income Tax, Jaipur-III, Jaipur Vs M/S Relaxe Rubber Products Neem Ka Thana, Sikar
Rajasthan High Court · (2012) 204 TAXMAN 88
Income Tax Act, 1961 — Section 144, 145, 145(3), 260A
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 8 of 67
High Courts11 Nov 2011Allowed
Sanjeev Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0046
High Courts11 Nov 2011Dismissed
Lokesh Sharma Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2307
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 120B, 201, 295, 295A, 302
High Courts11 Nov 2011Allowed
Mukesh Kumar Vs State of Rajasthan
Rajasthan High Court · (2012) 3 Crimes 372
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 — Section 3(1)(x), 3(2)(5)
High Courts09 Nov 2011Dismissed
Harish Kumar Sharma Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2237
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Rajasthan Excise Act, 1950 — Section 18, 54
High Courts09 Nov 2011Allowed
Narpat Steels Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 54 VST 336
High Courts09 Nov 2011Dismissed
Commissioner of Central Excise, Jaipur-1 Vs Nirmal Bhandari
Rajasthan High Court · (2013) 289 ELT 418
Central Excises and Salt Act, 1944 — Section 11AC
High Courts09 Nov 2011Dismissed
Narendra Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 723
Penal Code, 1860 (IPC) — Section 300, 302, 309
High Courts09 Nov 2011Allowed
Vinod Kumar and Others Vs State (Education) and Others
Rajasthan High Court · (2011) 11 RAJ CK 0052
High Courts09 Nov 2011
M/s Oriental Structural Engineers (P) Ltd. Vs State and Others
Rajasthan High Court · (2011) 11 RAJ CK 0050
High Courts09 Nov 2011Dismissed
Kanhaiya Lal Meena Vs SBBJ and Ors
Rajasthan High Court · (2011) 11 RAJ CK 0049
Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 13
High Courts09 Nov 2011Dismissed
Ram Babu Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2013) 1 RLW 586
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts09 Nov 2011Dismissed
Avinash Tantia and Others Vs State of Raj. and Others
Rajasthan High Court · (2012) 2 RLW 1651
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 438, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts08 Nov 2011Dismissed
Lake Palace Hotels and Motels Ltd Vs Commissioner of Wealth-Tax
Rajasthan High Court · (2012) 340 ITR 449
Income Tax Act, 1961 — Section 143(1), 246AWealth Tax Act, 1957 — Section 14, 15, 16, 16(1), 2
High Courts08 Nov 2011Dismissed
Smt. Kusum Pamecha Vs Oriental Bank of Commerce and Others
Rajasthan High Court · (2011) 11 RAJ CK 0081
Constitution of India, 1950 — Article 226(3)Debts Recovery Tribunal Act, 1993 — Section 20, 30
High Courts08 Nov 2011Dismissed
Agarwal Packers Vs Commercial Tax Officer, Circle C, Jodhpur
Rajasthan High Court · (2012) 56 VST 300
Rajasthan Tax on Entry of Goods into Local Areas Act, 1999 — Section 3(1)
High Courts04 Nov 2011Allowed
Smt. Shalini Rajawat Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2346
Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 438, 438(2), 439(2)Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts04 Nov 2011Allowed
Salman Khan Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2676
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 386, 386(a), 402Penal Code, 1860 (IPC) — Section 143, 144, 148, 149, 201
High Courts03 Nov 2011Dismissed
Joma and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 1976
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts03 Nov 2011Allowed
Raj Kumar Khemani Vs Nagar Mal Goyal
Rajasthan High Court · (2011) 11 RAJ CK 0073
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A