High Courts01 Nov 2011Allowed
Kanhaiya and Others Vs The Civil Judge, Junior Division and Others
Rajasthan High Court · (2012) 2 RLW 1128 : (2013) 2 RLW 1128
Evidence Act, 1872 — Section 90
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 10 of 67
High Courts01 Nov 2011Dismissed
Reliance General Insurance Co. Ltd. Vs Balveer and another
Rajasthan High Court · (2011) 11 RAJ CK 0003
Penal Code, 1860 (IPC) — Section 304A
High Courts31 Oct 2011Dismissed
Ramphool Vs The Municipal Board and Others
Rajasthan High Court · (2011) 10 RAJ CK 0053
Constitution of India, 1950 — Article 227
High Courts31 Oct 2011
Piyush Chopra Vs Union of India and Others
Rajasthan High Court · AIR 2012 Raj 19
High Courts22 Oct 2011Dismissed
Girish Saini Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 246 : (2012) 2 RLW 1753
Criminal Procedure Code, 1973 (CrPC) — Section 10, 11, 13, 15, 19Penal Code, 1860 (IPC) — Section 405, 409Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19(1)
High Courts22 Oct 2011Dismissed
Managing Committee, SPR Sahariya Sr. Secondary School Vs Ram Gopal Verma and Others
Rajasthan High Court · (2012) 3 RLW 2252
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115, 38, 41, 47Payment of Gratuity Act, 1972 — Section 4(2)
High Courts22 Oct 2011Dismissed
Prabhati Devi and Others Vs Murlidhar and Others
Rajasthan High Court · (2011) 10 RAJ CK 0025
Constitution of India, 1950 — Article 227
High Courts21 Oct 2011Allowed
Hari Kishore Sharma Vs State and Others
Rajasthan High Court · (2012) 2 RLW 1292
Constitution of India, 1950 — Article 14, 16, 226
High Courts21 Oct 2011Dismissed
State of Rajasthan and Others Vs Raj Pal Singh Chauhan
Rajasthan High Court · (2012) 3 RLW 2073
Limitation Act, 1963 — Section 5
High Courts21 Oct 2011Dismissed
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RCR(Criminal) 912 : (2012) 2 RLW 1595
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374Penal Code, 1860 (IPC) — Section 120B, 342, 375, 376, 376(2)
High Courts21 Oct 2011Allowed
Mallinath Singh Vs Board of Revenue, Ajmer and Others
Rajasthan High Court · (2011) 10 RAJ CK 0050
Constitution of India, 1950 — Article 226(3)Rajasthan Tenancy Act, 1955 — Section 188, 212, 88, 91, 92A
High Courts21 Oct 2011Dismissed
Mahaveer Prasad Fulfkar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 1957
Constitution of India, 1950 — Article 226
High Courts20 Oct 2011Allowed
Hari Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1878
High Courts20 Oct 2011Allowed
Geeta Devi Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1711
Constitution of India, 1950 — Article 14Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 7, 8, 9
High Courts19 Oct 2011Allowed
Prema Ram Dukiya Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2093
Penal Code, 1860 (IPC) — Section 143, 148, 3, 323, 325Probation of Offenders Act, 1958 — Section 3
High Courts19 Oct 2011Allowed
Suryabhan Singh Solanki Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2320
Penal Code, 1860 (IPC) — Section 147, 148, 323, 325, 34Probation of Offenders Act, 1958 — Section 4
High Courts19 Oct 2011Allowed
LG Electronics India Pvt. Ltd. and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 BC 564 : (2012) 2 RLW 1663
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 118, 138Penal Code, 1860 (IPC) — Section 120B, 403, 406, 407, 409
High Courts19 Oct 2011Dismissed
Nawal Kishore Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 RLW 2588
Constitution of India, 1950 — Article 14, 16
High Courts18 Oct 2011
Kotak Mahindra Bank Ltd. Vs Ram Sharan Gurjar and Another
Rajasthan High Court · (2012) 1 RLW 960
Civil Procedure Code, 1908 (CPC) — Section 38
High Courts18 Oct 2011
Mahendra Singh Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 132 FLR 696 : (2012) 3 RLW 2235
Hindu Succession Act, 1956 — Section 15(1)(a)