High Courts03 Nov 2011Allowed
Samda Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0072
Constitution of India, 1950 — Article 14Rajasthan Service Rules, 1951 — Rule 268I, 268J
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 9 of 67
High Courts03 Nov 2011Dismissed
Shakir @ Billu and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2325
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306(4), 482Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts03 Nov 2011Allowed
Smt. Paras Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 135 FLR 365
Constitution of India, 1950 — Article 14Rajasthan Service Rules, 1951 — Rule 268I, 268J
High Courts03 Nov 2011Dismissed
The Rajasthan Small Industries Corp. Ltd., Udyog Bhawan, Tilak Marg, Jaipur Vs M/s Maheshwari Import and Export (P) Ltd. Comopany, Khaitan Bhawan, M.I. Road, Jaipur
Rajasthan High Court · (2011) 11 RAJ CK 0055
High Courts03 Nov 2011
Khima Ram Vs State and Others
Rajasthan High Court · (2011) 11 RAJ CK 0048
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89
High Courts03 Nov 2011Dismissed
Mohammed Hussain Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 11 RAJ CK 0045
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 89
High Courts03 Nov 2011Allowed
Ahmed All Vs State Farm Corporation of India Ltd. and Another
Rajasthan High Court · (2012) 3 RLW 2328
High Courts03 Nov 2011Allowed
Grasim Industries Ltd. Vs CTO
Rajasthan High Court · (2013) 58 VST 314
Central Sales Tax Act, 1956 — Section 8(5)
High Courts03 Nov 2011Dismissed
Mohanlal Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 769
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302, 450
High Courts02 Nov 2011
M/s Delhi Hariana Road Lines Vs State and Others M/s Royal Enterprises Vs Commnr JDA and Another
Rajasthan High Court · (2011) 11 RAJ CK 0080
High Courts02 Nov 2011
The Commissioner, Municipal Council, Bhilwara Vs Gopal Lal and Another
Rajasthan High Court · (2011) 11 RAJ CK 0061
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Nov 2011Dismissed
Gajendra Mehta Vs Kishore Kumar and Another
Rajasthan High Court · (2011) 11 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts02 Nov 2011Dismissed
Gopal Singh Vs Hindustan Zinc Ltd. and Others
Rajasthan High Court · (2011) 11 RAJ CK 0053
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts01 Nov 2011
Smt. Sushila Alias Shushi and Others Vs Prakash Jat and Others
Rajasthan High Court · (2013) 1 CDR 156
High Courts01 Nov 2011
Smt. Neelam Rani and Others Vs Ramesh Kumar and Others
Rajasthan High Court · (2013) 1 CDR 200
High Courts01 Nov 2011Allowed
Latoorlal Mali Vs Dinesh Kumar Bansal and Another
Rajasthan High Court · (2011) 11 RAJ CK 0074
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9
High Courts01 Nov 2011Dismissed
M/s Miracle Foils (P) Ltd. Vs CTO, Special Circle Pali
Rajasthan High Court · (2011) 11 RAJ CK 0071
Central Sales Tax Act, 1956 — Section 8(5)
High Courts01 Nov 2011Dismissed
Dr. Raizada Prakash Narain Saksena Vs State of Rajasthan
Rajasthan High Court · (2011) 11 RAJ CK 0069
High Courts01 Nov 2011
M/s Dhaneshwar Stone Co. Vs State and Others
Rajasthan High Court · (2011) 11 RAJ CK 0047
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts01 Nov 2011Dismissed
Jaipur Development Authority Vs Kailash Soni
Rajasthan High Court · (2013) 1 RLW 488
Criminal Procedure Code, 1973 (CrPC) — Section 251, 252, 253, 254Jaipur Development Authority Act, 1982 — Section 31(1), 32(7)