High Courts18 Oct 2011Allowed
Vijay Vyas Vs Abhishek Goyal and Others
Rajasthan High Court · (2012) 1 RLW 891 : (2012) 1 WLN 195
Constitution of India, 1950 — Article 226, 227Rent Control Act, 2001 — Section 19(10), 19(6), 20, 20(3), 20(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 11 of 67
High Courts18 Oct 2011Dismissed
Narendra Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2539
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(8)Penal Code, 1860 (IPC) — Section 120B, 341, 406, 420, 448
High Courts17 Oct 2011Dismissed
Nav Ratan Kothari Vs State of Raj. and Another
Rajasthan High Court · (2012) 2 RLW 1259
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A
High Courts17 Oct 2011
Smt. Manjula and Another Vs Somnath Nayyer
Rajasthan High Court · AIR 2012 Raj 21
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts17 Oct 2011Dismissed
Pawan Kumar and Another Vs Shiv Kumar and Others
Rajasthan High Court · (2011) 10 RAJ CK 0031
Constitution of India, 1950 — Article 227
High Courts17 Oct 2011Dismissed
National Insurance Company Ltd. Vs Sriram and Others
Rajasthan High Court · (2012) 2 RLW 1728 : (2012) 2 TAC 550
High Courts14 Oct 2011Allowed
Parshav Nath Jain Mandir Trust Vs Avtar Singh
Rajasthan High Court · (2011) 10 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rent Control Act, 2001 — Section 14, 15, 18, 8(1)Specific Relief Act, 1963 — Section 6, 6(2)
High Courts14 Oct 2011
Mohd. Shafi Vs State and Others
Rajasthan High Court · (2013) 2 RLW 1110
Rajasthan State Hotels Corporation Employees Standing Orders, 1970 — Clause 108(Xii)
High Courts14 Oct 2011Dismissed
Manish Purohit Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 10 RAJ CK 0051
High Courts14 Oct 2011Allowed
Smt. Raj Kumari Jain Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1183
Criminal Procedure Code, 1973 (CrPC) — Section 267(2), 83, 84, 85
High Courts14 Oct 2011Dismissed
J.R. Tantia Charitable Trust Vs Deputy Commissioner of Income Tax and Others
Rajasthan High Court · (2011) 245 CTR 162 : (2013) 355 ITR 226 : (2011) 203 TAXMAN 348
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 120, 127, 127(1), 132, 132B
High Courts14 Oct 2011Dismissed
Jitendra Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 10 RAJ CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 160
High Courts14 Oct 2011
Durgadevi Dharmarth Trust and Another Vs State and Others
Rajasthan High Court · (2012) 2 RLW 998
Constitution of India, 1950 — Article 14, 226, 258(1), 73Land Acquisition Act, 1894 — Section 3(ee), 3(f), 4, 4(1), 4(5)Rajasthan Lands (Restrictions on Transfer) Act, 1976 — Section 4
High Courts14 Oct 2011Dismissed
J.R. Tantia Charitable Trust Vs Deputy Commissioner of Income Tax, Central Circle Bikaner
Rajasthan High Court · (2011) 15 TAXMAN 311
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 120, 127, 127(1), 132, 132A
High Courts13 Oct 2011
Arbind Tripathi Vs Sarfuddin and Others
Rajasthan High Court · (2012) 2 TAC 165
High Courts13 Oct 2011Dismissed
The Oriental Insurance Company Ltd. Vs Motiya and Others
Rajasthan High Court · (2011) 10 RAJ CK 0048
Motor Vehicles Act, 1988 — Section 166
High Courts13 Oct 2011Allowed
Karnel Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 10 RAJ CK 0047
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2), 15(4)
High Courts13 Oct 2011Dismissed
Nandi and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1312
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 222, 299, 313Evidence Act, 1872 — Section 33Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts13 Oct 2011Dismissed
Kaushliya Devi Vs ADJ-4, Kota and Others
Rajasthan High Court · (2011) 10 RAJ CK 0041
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14, 16
High Courts13 Oct 2011Dismissed
M/s. Swastik Gases Pvt. Ltd. Vs Indian Oil Corporation Ltd.
Rajasthan High Court · (2012) 3 RLW 2241
Arbitration and Conciliation Act, 1996 — Section 11, 2(c), 20, 31(3), 41Civil Procedure Code, 1908 (CPC) — Section 28