High Courts13 Oct 2011Dismissed
Udaipur Petro Synthetics Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 10 RAJ CK 0021
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 12 of 67
High Courts13 Oct 2011Allowed
Sharvan Kumar Vs State of Rajasthan
Rajasthan High Court · (2012) CriLJ 1480 : (2012) 3 RLW 2044
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173(2), 19, 190, 193Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 29, 35, 36, 36A(1)
High Courts13 Oct 2011Dismissed
Raghunath Vs Board of Revenue and Others
Rajasthan High Court · (2012) 2 RLW 1847
Constitution of India, 1950 — Article 226Rajasthan Tenancy Act, 1955 — Section 183Transfer of Property Act, 1882 — Section 43, 59
High Courts12 Oct 2011
Bhagwana Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RLW 620
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 418, 419, 420
High Courts12 Oct 2011Dismissed
Bhiyaram Vs State of Rajasthan
Rajasthan High Court · (2013) 1 Crimes 92
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Oct 2011Allowed
Sardar Khan Khokhar Vs Shri Devji Patel and Others
Rajasthan High Court · (2012) 1 RLW 423
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 35AConduct of Elections Rules, 1961 — Rule 4ARepresentation of the People Act, 1951 — Section 33(1), 33A, 34(4), 36(4), 8(2)
High Courts12 Oct 2011Allowed
Gauri Shankar and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 1 Crimes 729 : (2012) 2 RLW 1013
Criminal Procedure Code, 1973 (CrPC) — Section 397, 782Essential Commodities Act, 1955 — Section 3, 7Seeds Act, 1966 — Section 13, 14(1), 15, 19, 21
High Courts12 Oct 2011
Laxman Singh Vs Suraj Kanwar and Another
Rajasthan High Court · (2011) 10 RAJ CK 0052
High Courts12 Oct 2011Allowed
CTO, Circle-A, Sriganganagar Vs Pawan Kumar Agarwal and Another and along with connected 9 revision petitions (See Schedule-A)
Rajasthan High Court · (2012) 53 VST 276
Civil Procedure Code, 1908 (CPC) — Section 32Rajasthan Sales Tax Act, 1994 — Section 84(7), 85(11), 86, 94, 95
High Courts12 Oct 2011Dismissed
Sheo Narain Vs Revant Mal
Rajasthan High Court · (2011) 10 RAJ CK 0043
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts12 Oct 2011Dismissed
Smt. Asha Rani Vs Firm Tota Singh Babu Singh and Another
Rajasthan High Court · (2011) 10 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts12 Oct 2011
Asha Ram and Another Vs Inder Lal and Others
Rajasthan High Court · (2011) 10 RAJ CK 0037
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts12 Oct 2011Dismissed
Indo Brine Industries Limited Vs Neeraj Agarwal and Others
Rajasthan High Court · (2012) 51 PTC 345
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 41 Rule 5(2)Copyright Act, 1957 — Section 62Extradition Act, 1962 — Section 21
High Courts12 Oct 2011Allowed
Chandra Shekhar Lakhotia Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2683
Constitution of India, 1950 — Article 21Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts12 Oct 2011
Sukhdev Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RLW 630
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15Penal Code, 1860 (IPC) — Section 147, 342, 352, 365, 376
High Courts12 Oct 2011Dismissed
Anita Middha (Smt.) Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2012) 2 RLW 1436
Rajasthan Panchayati Raj Act, 1994 — Section 84, 84(10), 89, 89(8), 89(8)(ii)
High Courts12 Oct 2011Dismissed
Anant Sri Sukhramji Trust Ramdham, Birai Vs Shri Balaaji Grah Nirman Sahkari Samiti Ltd. and Others
Rajasthan High Court · (2011) 10 RAJ CK 0009
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Rajasthan Co-operative Societies Act, 1965 — Section 137, 75 , 75A
High Courts12 Oct 2011
Madhyabharat Phosphate Pvt. Ltd. (M/s.) Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 538
Constitution of India, 1950 — Article 245(1), 246, 248(2), 252(1), 254Mines Act, 1952 — Section 19, 57, 57(e), 57(k), 57(m)Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(1), 13(2)(i), 13(2)(qq), 13(2)(r)
High Courts11 Oct 2011Allowed
Assistant CTO, Anti Evasion Vs J.K. Industries Ltd.
Rajasthan High Court · (2011) 10 RAJ CK 0061
High Courts11 Oct 2011Dismissed
CTO, Circle-B, Bhilwara Vs M/s Amit Conductors
Rajasthan High Court · (2012) 1 RLW 491 : (2012) 48 VST 123