Ajmer Land and Revenue Regulations, 1877 — Section 119Constitution of India, 1950 — Article 227Dargah Khawaja Saheb Act, 1955 — Section 13, 13(1), 13(3), 21, 3(2)

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High Courts24 Sept 2011Allowed

Regional Manager, RSRTC, Kota Vs Bhagwan Singh and Others

Rajasthan High Court · (2012) 133 FLR 522 : (2012) 3 RLW 1974

Industrial Disputes Act, 1947 — Section 11A

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High Courts24 Sept 2011Dismissed

Radhey Shyam Vs The Additional Civil Judge and Others

Rajasthan High Court · (2011) 09 RAJ CK 0030

Civil Procedure Code, 1908 (CPC) — Section 10, 151Constitution of India, 1950 — Article 227

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High Courts23 Sept 2011

Apex Institute of Management and Science Vs University of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1609

Rajasthan University Act, 1946 — Section 12(1)

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High Courts23 Sept 2011

Jakir Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RLW 1054

Penal Code, 1860 (IPC) — Section 375Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

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High Courts23 Sept 2011

Akanksha Panwar Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 1 RLW 672

Constitution of India, 1950 — Article 14

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High Courts22 Sept 2011Dismissed

Bhema Ram Patel and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 1 RLW 841

Constitution of India, 1950 — Article 226

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High Courts22 Sept 2011Dismissed

Mohammed Shafik Vs State of Rajasthan

Rajasthan High Court · (2012) CriLJ 221

Criminal Procedure Code, 1973 (CrPC) — Section 202, 299, 299(1), 299(2), 482Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts22 Sept 2011Dismissed

Ramjilal Vs Natholi Ram Saini and Another

Rajasthan High Court · (2011) 09 RAJ CK 0029

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 6, Order 9 Rule 13Constitution of India, 1950 — Article 227

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High Courts22 Sept 2011Allowed

Smt. Renu Kothari and Others Vs Jogendra Singh and Others

Rajasthan High Court · (2012) ACJ 2471 : (2012) 2 TAC 319

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High Courts22 Sept 2011Dismissed

Bhanwar Lal Vs Shanti Devi

Rajasthan High Court · (2013) 1 RCR(Rent) 282

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 227

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High Courts22 Sept 2011Allowed

Anokhi Devi and Others Vs Union of India

Rajasthan High Court · (2013) ACJ 1206

Criminal Procedure Code, 1973 (CrPC) — Section 174Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123, 123(c), 123(c)(2), 124, 124A

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High Courts21 Sept 2011Dismissed