High Courts13 Sept 2011Allowed
Nena and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0031
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 16(4)
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 16 of 67
High Courts13 Sept 2011
Kiran Bala (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 695
Constitution of India, 1950 — Article 39(d)
High Courts13 Sept 2011Dismissed
Ladu Singh Vs R.S.R.T.C. and Others
Rajasthan High Court · (2012) 1 RLW 731
Opium Act, 1878 — Section 4, 9
High Courts12 Sept 2011
Smt. Pinki Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3298
Constitution of India, 1950 — Article 21Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 2, 4, 5, 5(1)
High Courts09 Sept 2011
Nanag Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0097
Penal Code, 1860 (IPC) — Section 120B, 143, 366, 368
High Courts09 Sept 2011
Samay Singh Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0080
Penal Code, 1860 (IPC) — Section 363, 366
High Courts09 Sept 2011
Kulda Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0076
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 11, 9
High Courts09 Sept 2011
Jeetendra Vs The State of Rajasthan
Rajasthan High Court · (2011) 09 RAJ CK 0059
High Courts09 Sept 2011
Puran Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0057
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 11, 9
High Courts09 Sept 2011Allowed
Sahanoor Ali and Another Vs C.N.B.
Rajasthan High Court · (2012) 3 RLW 2614
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 161, 374Evidence Act, 1872 — Section 24, 25, 26, 27
High Courts08 Sept 2011
Subhash Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 09 RAJ CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 437APenal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts08 Sept 2011Allowed
Hari Narain Sharma Vs Bhanwar Lal and Others
Rajasthan High Court · (2012) 2 RLW 1900
Criminal Procedure Code, 1973 (CrPC) — Section 258, 307, 386, 389, 390Penal Code, 1860 (IPC) — Section 147, 427, 447
High Courts08 Sept 2011Allowed
Rahmat Khan Vs Hanuman Das and Sons
Rajasthan High Court · (2011) 110 SCL 643
Companies (Court) Rules, 1959 — Rule 111, 52Companies Act, 1956 — Section 433, 434, 439
High Courts07 Sept 2011
Vikram Singh Gurjar Vs Rajasthan Public Service Commission
Rajasthan High Court · (2012) 2 RLW 1400
Constitution of India, 1950 — Article 16, 16(4), 335
High Courts07 Sept 2011Allowed
Smt. Suraj Jain and Others Vs Surendra Kumar and Others
Rajasthan High Court · (2011) 09 RAJ CK 0053
Motor Vehicles Act, 1988 — Section 165(1), 166(1)
High Courts07 Sept 2011
Surendra Singh Vs State and Others
Rajasthan High Court · (2012) 2 RLW 1021
Penal Code, 1860 (IPC) — Section 143, 147, 186, 323, 325Rajasthan Land Revenue Act, 1956 — Section 261
High Courts07 Sept 2011
Lalchand Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2430
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 239, 240, 362Penal Code, 1860 (IPC) — Section 143, 24, 323, 34, 341
High Courts06 Sept 2011
Smt. Urmila Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 132 FLR 694
High Courts06 Sept 2011
Kunica Mittal Vs Rajasthan University of Health Sciences and Others
Rajasthan High Court · (2011) 09 RAJ CK 0103
High Courts06 Sept 2011Allowed
Kapil Dev Agarwal Vs Rajasthan Housing Board and Another
Rajasthan High Court · (2011) 09 RAJ CK 0102