High Courts06 Sept 2011Allowed
Tribhuvan Vallabh Joshi Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 485
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 17 of 67
High Courts06 Sept 2011
Smt. Uchhav Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0093
High Courts06 Sept 2011Dismissed
M.F. Khan Vs Union of India and Others
Rajasthan High Court · (2012) 2 WLN 407
Constitution of India, 1950 — Article 227
High Courts06 Sept 2011
Raif Aehmad and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0081
High Courts06 Sept 2011
Balu Singh Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0074
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 9
High Courts06 Sept 2011Allowed
Manoj Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0066
High Courts06 Sept 2011Dismissed
Dharamveer Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 WLN 619
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2), 18
High Courts06 Sept 2011Dismissed
Om Prakash Sharma Vs Jaipur Vidhyut Vitaran Nigam Limited and Another
Rajasthan High Court · (2011) 09 RAJ CK 0032
High Courts06 Sept 2011Dismissed
Gopal Lal Vs Union of India and Others
Rajasthan High Court · (2012) 2 WLN 398
Constitution of India, 1950 — Article 227
High Courts06 Sept 2011Dismissed
State of Rajasthan and Another Vs Bhanwar Lal Verma and Others
Rajasthan High Court · (2012) 2 RLW 1450
Constitution of India, 1950 — Article 309
High Courts05 Sept 2011
Binani Cement Limited Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 57 VST 129
High Courts05 Sept 2011Dismissed
Anubha Prabhune Vs Additional District Judge No. 7 and Another
Rajasthan High Court · (2012) 1 RLW 928
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 2(14), 35
High Courts05 Sept 2011Dismissed
Kamal Kishore Baheti HUF and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0104
Constitution of India, 1950 — Article 227Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 62Rajasthan Tenancy Act, 1955 — Section 53
High Courts05 Sept 2011Allowed
Ms. Asha Tanwar Vs Rajasthan University of Health Sciences and Another
Rajasthan High Court · (2011) 09 RAJ CK 0075
High Courts05 Sept 2011Allowed
Maya Kumari Vs The Co-Ordinator, Pre-Teacher Education Test (P.T.E.T.) and Another
Rajasthan High Court · (2011) 09 RAJ CK 0068
High Courts05 Sept 2011Allowed
Vimla Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0067
High Courts05 Sept 2011Allowed
Gaurav Singhal Vs Rajasthan University of Health Science and Another
Rajasthan High Court · (2011) 09 RAJ CK 0065
High Courts05 Sept 2011Allowed
Manraj Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0054
High Courts05 Sept 2011
Laxman and Another Vs State of Rajasthan
Rajasthan High Court · (2011) 09 RAJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 120B, 201, 302B
High Courts05 Sept 2011Allowed
Samandar Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2076
Criminal Procedure Code, 1973 (CrPC) — Section 192, 197, 200, 202, 203Penal Code, 1860 (IPC) — Section 323, 327