High Courts01 Sept 2011Allowed
Shankar Lal and Others Vs Zila Wakf Committee and Others
Rajasthan High Court · (2011) 09 RAJ CK 0078
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 207
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 19 of 67
High Courts01 Sept 2011Allowed
Mahaveer Singh Vs The Cooperative Minister, Government of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0064
Rajasthan Co-operative Societies Act, 2001 — Section 107
High Courts01 Sept 2011Allowed
Tikam Garg and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 09 RAJ CK 0061
High Courts01 Sept 2011Dismissed
Ravindra Singh @ Dholiya Vs State of Rajasthan State of Rajasthan Vs Ravindra Singh @ Dholiya and Others
Rajasthan High Court · (2011) 09 RAJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173(8), 293, 294Evidence Act, 1872 — Section 27, 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts01 Sept 2011
Nizamuddin Vs The Jaipur Municipal Corporation and Others
Rajasthan High Court · (2011) 09 RAJ CK 0050
High Courts01 Sept 2011
Rajaram Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0012
Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 21
High Courts01 Sept 2011Dismissed
Guti Devi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 09 RAJ CK 0011
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts30 Aug 2011Dismissed
Ummed Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0069
Constitution of India, 1950 — Article 226, 227
High Courts30 Aug 2011Dismissed
Bhawani Shankar Sharma Vs The Regional Research Institute and Another
Rajasthan High Court · (2012) 3 RLW 2080
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 368, 381, 420, 467, 471
High Courts30 Aug 2011Dismissed
Dharmendra Kumar and Others Vs Nishkam Diwakar
Rajasthan High Court · (2012) 3 RLW 2339
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 11, 12, 2
High Courts29 Aug 2011Allowed
Ghisa Lal Vs The Civil Judge (J.D.) and Judicial Magistrate (First Class) and Another
Rajasthan High Court · (2012) 3 RLW 2669
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 200, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 109, 120B, 406, 494, 498A
High Courts29 Aug 2011
Shiv Charan and Ors Vs The State of Rajasthan and Another
Rajasthan High Court · (2012) CriLJ 211 : (2012) 3 RLW 2641
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 457, 463, 464Penal Code, 1860 (IPC) — Section 120B, 406, 415, 420, 464
High Courts29 Aug 2011Dismissed
Ramdhan Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RCR(Criminal) 790 : (2013) 1 RLW 535
Criminal Procedure Code, 1973 (CrPC) — Section 161, 293, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 42(1), 42(2)
High Courts29 Aug 2011
Rudresh Solanki and Others Vs University of Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0009
High Courts26 Aug 2011Allowed
Subedar Ram Singh and Others Vs Rajasthan State Industrial Investment Corporation and Another
Rajasthan High Court · (2011) 08 RAJ CK 0133
High Courts26 Aug 2011Allowed
Sampat Lal Meena Vs The State of Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0132
Rajasthan Panchayati Raj Act, 1994 — Section 111(5)
High Courts26 Aug 2011
Heeralal (deceased) through his legal representatives Vs Smt. Munni Devi and Others
Rajasthan High Court · (2011) 08 RAJ CK 0113
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts26 Aug 2011
Shree Rathi Steels (Dakshin) Limited Vs The Rajasthan Tax Board and Others
Rajasthan High Court · (2011) 08 RAJ CK 0105
High Courts26 Aug 2011Allowed
Dinesh Kumar Agarwal Vs Rajasthan Housing Board
Rajasthan High Court · (2011) 08 RAJ CK 0101
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 19, 5
High Courts26 Aug 2011Dismissed
Shyoji @ Shiv Prakash Vs Hanuman and Others
Rajasthan High Court · (2011) 08 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Rajasthan Tenancy Act, 1955 — Section 188, 88, 89, 92A