High Courts26 Aug 2011
Bajrang Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0049
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 20 of 67
High Courts26 Aug 2011Dismissed
Ram Prasad Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0048
Constitution of India, 1950 — Article 227Rajasthan Tenancy Act, 1955 — Section 188, 88
High Courts26 Aug 2011
Abdul Wahid and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1509
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts26 Aug 2011Dismissed
Shardul Singh (Col.) and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2562
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 498A
High Courts26 Aug 2011Allowed
S.M. Singh and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2660
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 421, 467, 477
High Courts25 Aug 2011Dismissed
Gulshan Kapoor and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RCR(Criminal) 38 : (2012) 1 RCR(Criminal) 38 : (2011) 4 RLW 3520
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 179, 482Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Aug 2011
Ram Sharan Modi Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2011) 08 RAJ CK 0037
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Rajasthan Tenancy Act, 1955 — Section 188, 212
High Courts25 Aug 2011Dismissed
Rajeev Gupta and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 2 BC 610 : (2012) 1 CivCC 441 : (2012) 1 RCR(Criminal) 649 : (2012) 1 RCR(Criminal) 649 : (2011) 4 RLW 3456
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts25 Aug 2011Dismissed
Assistant Commissioner, Special Circle, Commercial Taxes Vs Badar Mal Madan Lal
Rajasthan High Court · (2013) 61 VST 442
Rajasthan Sales Tax Act, 1994 — Section 16(1)(j)
High Courts24 Aug 2011
Pyare Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1578
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts24 Aug 2011
Radhey Shyam Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0128
Administrative Tribunals Act, 1985 — Section 14(2), 14(3)
High Courts24 Aug 2011
Kailash Sharma and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0127
Administrative Tribunals Act, 1985 — Section 14(2), 14(3)
High Courts24 Aug 2011
Iqbal Husain Vs Rent Appellate Tribunal, Sawaimadhopur and others
Rajasthan High Court · (2012) 1 RCR(Rent) 393 : (2012) 2 RLW 1050
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts24 Aug 2011Allowed
Shaila Khan (Miss) Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3557
High Courts24 Aug 2011Allowed
Sohan Lal Bhat Vs State of Raj. and Another
Rajasthan High Court · (2011) 08 RAJ CK 0043
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 12(2)
High Courts24 Aug 2011Dismissed
Karmaveer Singh Vs U.O.I.
Rajasthan High Court · (2012) 2 RLW 1394
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 120B, 201, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts24 Aug 2011
Mahendra Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2011) 08 RAJ CK 0023
Administrative Tribunals Act, 1985 — Section 14(2), 14(3)
High Courts24 Aug 2011
Jitendra Kumar Vs Union of India (UOI) and Another
Rajasthan High Court · (2011) 08 RAJ CK 0014
Administrative Tribunals Act, 1985 — Section 14(2), 14(3)
High Courts23 Aug 2011Dismissed
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1446
Criminal Procedure Code, 1973 (CrPC) — Section 273, 311, 313Penal Code, 1860 (IPC) — Section 392Railways Act, 1989 — Section 145
High Courts23 Aug 2011
Manoharlal and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 3 RLW 2436
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 143, 148, 149, 227, 228