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Rajasthan High Court judgments, 2011

1,325 judgments · page 21 of 67

High Courts23 Aug 2011Dismissed

Gajanand Vs State of Rajasthan

Rajasthan High Court · (2012) 1 RCR(Criminal) 771 : (2012) 1 RCR(Criminal) 771 : (2011) 4 RLW 3432

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 50(3), 8
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High Courts19 Aug 2011Dismissed

RIICO and Others Vs Sakir Hussain

Rajasthan High Court · (2011) 08 RAJ CK 0130

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999 — Section 13, 6
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High Courts19 Aug 2011Dismissed

Laxmi Lal Vs Firm Jai Chand

Rajasthan High Court · (2011) 08 RAJ CK 0089

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 38, 55 , 55(3)Constitution of India, 1950 — Article 227
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High Courts19 Aug 2011Dismissed

Laxmi Lal Vs Sandeep Kumar

Rajasthan High Court · (2011) 08 RAJ CK 0019

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 38, 55, 55(3), 55(4)Constitution of India, 1950 — Article 227
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High Courts19 Aug 2011Dismissed

Sher Singh Vs Ashok Kumar

Rajasthan High Court · (2012) 1 RLW 262

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 41 Rule 27Constitution of India, 1950 — Article 227
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High Courts18 Aug 2011Dismissed

Govind Narayan Vs Shri Baheti Dharmshala and Others

Rajasthan High Court · (2011) 4 CivCC 703 : (2011) 4 RLW 3420

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(D), Order 7 Rule 9Constitution of India, 1950 — Article 227General (Civil) Rules, 1986 — Rule 32
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