COURT ARCHIVE

Rajasthan High Court judgments, 2011

1,325 judgments · page 23 of 67

High Courts11 Aug 2011Dismissed

O.P. Sharma Vs Ashok Bohara

Rajasthan High Court · (2012) 1 CivCC 372 : (2012) 2 RCR(Civil) 52 : (2012) 1 RCR(Criminal) 659 : (2012) 1 RCR(Rent) 659 : (2012) 1 RLW 408

Constitution of India, 1950 — Article 21Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 463

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High Courts11 Aug 2011Dismissed

Ratan Kumar Sharma Vs State of Raj and Others

Rajasthan High Court · (2012) 3 RLW 2378

Constitution of India, 1950 — Article 226, 300ALand Acquisition Act, 1894 — Section 11, 11(1), 11(2), 11A, 4

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High Courts11 Aug 2011Dismissed

Advani Hotels and Resorts (India) Ltd. (M/s.) Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 1 RLW 369

Constitution of India, 1950 — Article 49Land Acquisition Act, 1894 — Section 3(f), 30, 4, 5A, 5A(2)Rajasthan Monuments, Archaeological Sites And Antiquities Act, 1961 — Section 3(4A)

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High Courts11 Aug 2011Dismissed

Dharma @ Dharmi Lal Vs State

Rajasthan High Court · (2012) 1 RLW 430

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 2(xv), 2(xvi)

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High Courts11 Aug 2011Allowed

M.V. Omni Projects (India) Ltd. Vs The Chief S and T Engineer

Rajasthan High Court · (2012) 2 RLW 1323

Arbitration Act, 1940 — Section 20, 8Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(7), 16, 7

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High Courts10 Aug 2011Allowed

Sanju Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0120

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High Courts10 Aug 2011Allowed

Indraj Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0119

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High Courts10 Aug 2011

Shankar Lal Vs Sub Divisional Magistrate, Lalsot and Others

Rajasthan High Court · (2011) 08 RAJ CK 0118

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High Courts10 Aug 2011Dismissed

Chandan @ Changil Vs The State of Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0117

Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 13

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High Courts10 Aug 2011Dismissed

Nadeem Vs Sajida and Others

Rajasthan High Court · (2012) 1 RCR(Criminal) 810 : (2012) 3 RLW 2550

Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5

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High Courts10 Aug 2011

Smt. Sunita Bhatia Vs Radhey Shyam and Another

Rajasthan High Court · (2011) 08 RAJ CK 0071

Negotiable Instruments Act, 1881 (NI) — Section 138, 147

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High Courts10 Aug 2011Dismissed

Ankit Kumar Dhaka Vs University of Rajasthan

Rajasthan High Court · (2011) 08 RAJ CK 0051

Constitution of India, 1950 — Article 13(1), 19(1), 226

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High Courts10 Aug 2011

Pawan Kumar Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 4 RLW 2986

Criminal Procedure Code, 1973 (CrPC) — Section 125, 126(2), 482

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High Courts10 Aug 2011Dismissed

KEC Employees Association and Another Vs Assistant Registrar of Trade Unions and Others

Rajasthan High Court · (2012) 132 FLR 843 : (2012) 3 LLJ 79 : (2012) 1 RLW 413

Industrial Disputes (Rajasthan Amendment) Act, 1958 — Section 9(I)

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High Courts09 Aug 2011Dismissed

Vasudev Nagar Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0116

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High Courts09 Aug 2011Dismissed

Praveen Chand Mandawaria Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 2 RCR(Criminal) 157 : (2012) 1 RLW 382

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 2(o), 227, 36

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High Courts09 Aug 2011Allowed

Abdul Khalik (Dr.) Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 2 DMC 439 : (2012) 3 RLW 2449

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts09 Aug 2011Dismissed

Raj Kumar and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2012) CriLJ 219 : (2012) 2 DMC 171 : (2012) 1 RLW 434

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 114, 116, 120B, 406, 498A

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High Courts09 Aug 2011Dismissed

Smt. Sugani and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 08 RAJ CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 149, 307

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High Courts09 Aug 2011

Miss. Roshni Vs State of Rajasthan and Others

Rajasthan High Court · (2011) 08 RAJ CK 0012

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