COURT ARCHIVE

Rajasthan High Court judgments, 2011

1,325 judgments · page 24 of 67

High Courts09 Aug 2011Allowed

Vaikuntha Pandurang Prabhu and Others Vs State of Rajasthan

Rajasthan High Court · (2012) 4 RCR(Criminal) 890 : (2012) 3 RLW 2695

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 16(1)(a), 17(A)(i), 17(B)(d), 17(i), 18Sales of Goods Act, 1930 — Section 4, 4(1)

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High Courts09 Aug 2011Allowed

Oriental Insurance Co. Ltd Vs Arjun and Another

Rajasthan High Court · (2012) 132 FLR 848 : (2012) 2 RLW 1354 : (2012) 2 TAC 207

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High Courts08 Aug 2011Dismissed

Ranjitmal Choradia Vs Shivram Singh and Others

Rajasthan High Court · (2011) 4 CivCC 857 : (2011) 4 RLW 3627

Civil Procedure Code, 1908 (CPC) — Section 10, 151

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High Courts08 Aug 2011Dismissed

Anita Vs State Of Rajasthan

Rajasthan High Court · (2012) 2 DMC 198 : (2012) 3 RLW 2245

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 9

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High Courts08 Aug 2011Allowed

Kamla Devi (Smt.) Vs Union of India and Others

Rajasthan High Court · (2012) 132 FLR 261 : (2011) 4 RLW 3336

Constitution of India, 1950 — Article 300A

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High Courts08 Aug 2011Dismissed

Shambhu Dayal Soni and Others Vs Appellate Rent Tribunal, Sikar and Others

Rajasthan High Court · (2011) 08 RAJ CK 0123

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High Courts08 Aug 2011

Habibur Rehman and Others Vs The State of Rajasthan and Another

Rajasthan High Court · (2011) 08 RAJ CK 0109

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High Courts08 Aug 2011

Pawan Kumar Bardiya and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2013) 1 RLW 562

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High Courts08 Aug 2011Dismissed

Manoj Kumar Sharma Vs Union of India (UOI) and Others

Rajasthan High Court · (2011) 08 RAJ CK 0087

Constitution of India, 1950 — Article 226

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High Courts08 Aug 2011Dismissed

Suresh Kumar Meena Vs Jaipur Vidyut Vitran Nigam Limited

Rajasthan High Court · (2011) 08 RAJ CK 0084

Land Acquisition Act, 1894 — Section 17(4)

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High Courts08 Aug 2011Dismissed

Maharani Girls Degree College Vs State of Rajasthan and Another

Rajasthan High Court · (2011) 08 RAJ CK 0077

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High Courts08 Aug 2011Dismissed

Bhanwar Singh Shekhawat Vs State of Rajasthan

Rajasthan High Court · (2012) 1 RLW 508

Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 193, 202(1)Penal Code, 1860 (IPC) — Section 120, 120B, 420, 467, 468Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(d), 13(1)(d)(ii)

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High Courts05 Aug 2011Dismissed