High Courts03 Aug 2011Allowed
Jain Grani Marmo Pvt. Ltd. Vs Union of India
Rajasthan High Court · (2012) 275 ELT 541
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 26 of 67
High Courts03 Aug 2011Dismissed
Rajesh Sharma Vs Neha and Others
Rajasthan High Court · (2011) 08 RAJ CK 0010
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts02 Aug 2011Dismissed
Sanwar Mal Sharma Vs Seth Jugaldas Ganderiwala Charitable and Another
Rajasthan High Court · (2011) 08 RAJ CK 0126
Constitution of India, 1950 — Article 227
High Courts02 Aug 2011Dismissed
Bhartiya Shiksha Samiti Vs Sh. Devki Nandan Jaiswal
Rajasthan High Court · (2011) 08 RAJ CK 0086
High Courts02 Aug 2011Dismissed
Ram Karan Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RCR(Criminal) 116 : (2012) 1 RLW 451
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts02 Aug 2011Dismissed
Jhamman @ Jhamman Lal Vs Ramavatar @ Ramu Saini
Rajasthan High Court · (2011) 08 RAJ CK 0020
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 227
High Courts01 Aug 2011Dismissed
Parmeshwar Dayal Bhargava Vs Additional District Judge and Others
Rajasthan High Court · (2011) 08 RAJ CK 0121
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1A(3)Constitution of India, 1950 — Article 227
High Courts01 Aug 2011Dismissed
Om Prakash Vs Chain Singh and Others
Rajasthan High Court · (2011) 08 RAJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 149, 151Limitation Act, 1963 — Section 5
High Courts01 Aug 2011Dismissed
Shankar Lal Vs Ram Gopal and Others
Rajasthan High Court · (2011) 08 RAJ CK 0074
High Courts01 Aug 2011Dismissed
Firm Laxmi Medical Store Vs Gopi Nath Parwal and Another
Rajasthan High Court · (2011) 08 RAJ CK 0038
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Aug 2011Dismissed
Nagar Nigam Vs Kastoori Bai
Rajasthan High Court · (2011) 08 RAJ CK 0005
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts01 Aug 2011Dismissed
Laxman Prasad Meena and Others Vs Rajasthan Civil Services Appellate Tribunal and Others
Rajasthan High Court · (2012) 3 RLW 2686
Rajasthan Service Rules, 1951 — Rule 50
High Courts29 Jul 2011
Likhma Ram and Others Vs Birbal Ram and Others
Rajasthan High Court · (2011) 4 RLW 2956
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts29 Jul 2011
Jasa Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2012) 1 RLW 689
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 216, 300, 482Penal Code, 1860 (IPC) — Section 323, 34, 405, 406, 498
High Courts29 Jul 2011Dismissed
United India Insurance Co. Ltd Vs Janki Devi and Others
Rajasthan High Court · (2013) ACJ 1509 : (2012) 2 TAC 255
Motor Vehicles Act, 1939 — Section 110A, 166, 170, 92APenal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Jul 2011
Mool Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2011) 07 RAJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325Rajasthan Land Revenue Act, 1956 — Section 91
High Courts28 Jul 2011
Sultan Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 599
Criminal Procedure Code, 1973 (CrPC) — Section 149, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Jul 2011
Gurdev Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 173
Penal Code, 1860 (IPC) — Section 201
High Courts27 Jul 2011
M/s. Punj Llyod Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 3 WLN 413
Constitution of India, 1950 — Article 226
High Courts27 Jul 2011Dismissed
Giriraj Prasad @ Giriraj Sharan Vs Shri Babulal Kasera
Rajasthan High Court · (2012) 1 WLN 499
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 100Evidence Act, 1872 — Section 10, 116Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13