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Rajasthan High Court judgments, 2011

1,325 judgments · page 27 of 67

High Courts26 Jul 2011Dismissed

Dhulji Vs State of Rajasthan

Rajasthan High Court · (2013) 2 Crimes 644 : (2012) 1 RLW 513

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376
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High Courts26 Jul 2011Dismissed

Sharad Kumar Vs State Of Rajasthan

Rajasthan High Court · (2012) 2 DMC 114 : (2012) 1 RLW 748

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 106, 113B
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High Courts26 Jul 2011Dismissed

Dinesh and Another Vs State of Rajasthan

Rajasthan High Court · (2011) 4 RLW 3616

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 162(1), 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 34
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High Courts25 Jul 2011Dismissed

Vishnu Kumar Singhal Vs State of Rajasthan and Others

Rajasthan High Court · (2012) 1 RLW 494

Constitution of India, 1950 — Article 14, 19(1)(g), 19(6), 21, 300AMines and Minerals (Development and Regulation) Act, 1957 — Section 4A(2)Rajasthan Forest Act, 1953 — Section 10, 11(I), 12, 13, 14
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High Courts25 Jul 2011Dismissed

Mewa Singh (Shree) Vs State of Rajasthan

Rajasthan High Court · (2012) 2 RCR(Criminal) 62 : (2012) 1 RLW 773

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54, 8
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High Courts25 Jul 2011Allowed

Rajesh and Another Vs State of Rajasthan

Rajasthan High Court · (2011) 3 DMC 819 : (2012) 1 RLW 823

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
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High Courts22 Jul 2011Dismissed

Ashok Kumar Vs State of Rajasthan

Rajasthan High Court · (2012) 1 DMC 323 : (2012) 2 RCR(Criminal) 383 : (2012) 1 RLW 832

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 176, 201, 304B, 406
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