High Courts20 Jul 2011Dismissed
Amra Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2011) 4 RLW 2984
Criminal Procedure Code, 1973 (CrPC) — Section 216, 306Penal Code, 1860 (IPC) — Section 304B, 306, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 28 of 67
High Courts19 Jul 2011Dismissed
State of Rajasthan and Others Vs Lachcha Ram
Rajasthan High Court · (2012) 2 RLW 1655
Rajasthan Panchayati Raj Rules, 1996 — Rule 266
High Courts19 Jul 2011Dismissed
Bana Lal Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 811
Constitution of India, 1950 — Article 226, 32
High Courts19 Jul 2011
Assistant Commercial Tax Officer Vs Gayatri Cables
Rajasthan High Court · (2011) 45 VST 226
High Courts18 Jul 2011
R.B. Sharma and Others Vs Dalchand and Others
Rajasthan High Court · (2012) 3 RLW 2388
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 405
High Courts18 Jul 2011
State of Rajasthan Vs Manoj Yadav
Rajasthan High Court · (2012) CriLJ 456
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 303, 34, 363
High Courts18 Jul 2011Dismissed
Durga Ram Mali Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3552
Constitution of India, 1950 — Article 226(3)Municipalities Act, 1959 — Section 63(4)Penal Code, 1860 (IPC) — Section 332, 353
High Courts18 Jul 2011Dismissed
P.R. Swarankar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 3117
Constitution of India, 1950 — Article 14, 21
High Courts15 Jul 2011Allowed
Ashok Kumar Saxena Vs State of Raj.
Rajasthan High Court · (2011) CriLJ 4774 : (2011) 4 RLW 3273
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 161, 202Penal Code, 1860 (IPC) — Section 120B, 148, 149, 307, 323
High Courts15 Jul 2011
VA Friendship Solar Park Pvt. Ltd. and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2011) 4 RLW 2966
Constitution of India, 1950 — Article 19(1)(f), 31B, 46Rajasthan Tenancy Act, 1955 — Section 175, 42, 42(b), 46A, 49
High Courts14 Jul 2011
Betha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 348
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts14 Jul 2011Allowed
Bhanwarlal Vs State of Rajasthan
Rajasthan High Court · (2011) 186 ECR 292
Central Excises and Salt Act, 1944 — Section 14, 19Criminal Procedure Code, 1973 (CrPC) — Section 457Evidence Act, 1872 — Section 27
High Courts14 Jul 2011Allowed
Mahendra Shah Vs Baldev Singh
Rajasthan High Court · (2013) ACJ 1017 : (2011) 131 FLR 559
Railways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 2(1)(n), 4(a)
High Courts14 Jul 2011Dismissed
Lucid Colloids Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 438
Constitution of India, 1950 — Article 14, 19(1)(g), 246(1), 246(3), 265Finance Act, 1994 — Section 65
High Courts14 Jul 2011Dismissed
ACTO Vs Sem Construction Company
Rajasthan High Court · (2013) 60 VST 73
High Courts13 Jul 2011Dismissed
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1429
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts13 Jul 2011Dismissed
State of Rajasthan Vs Deputy Commissioner of Income Tax (CIB)
Rajasthan High Court · (2013) 257 CTR 183 : (2012) 349 ITR 536
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 271FA
High Courts13 Jul 2011Allowed
Reema Bajaj Vs Sachin Bajaj
Rajasthan High Court · (2012) 1 DMC 138
Civil Procedure Code, 1882 — Section 149Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17, Order 7 Rule 7Constitution of India, 1950 — Article 227
High Courts13 Jul 2011Dismissed
Pushpa Jain Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1427 : (2012) 2 RLW 1581
Criminal Procedure Code, 1973 (CrPC) — Section 437(6)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts12 Jul 2011Dismissed
Garima Mani Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 654
Rajasthan Panchayati Raj Rules, 1996 — Rule 266