High Courts12 Jul 2011Dismissed
Jetha Ram Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 180
Penal Code, 1860 (IPC) — Section 342, 363, 376, 376(1), 376(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2011
1,325 judgments · page 29 of 67
High Courts12 Jul 2011Dismissed
Hindustan Petroleum Corporation Ltd. Vs State and Others
Rajasthan High Court · (2012) 1 RLW 143
Advocates Act, 1961 — Section 22, 27Constitution of India, 1950 — Article 14, 19, 19(1)(g), 246Rajasthan Stamp Act, 1998 — Section 2(10), 2(16)
High Courts12 Jul 2011
Commercial Taxes Officer, Nimbahera Vs Rajendra Kumar
Rajasthan High Court · (2012) 1 RLW 103
Rajasthan Tax On Entry Of Motor Vehicles Into Local Areas Act, 1988 — Section 3, 3(2), 3(2)(a), 4(2), 6Rajasthan Value Added Tax Act, 2003 — Section 84
High Courts12 Jul 2011Allowed
Manohar Singh Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 268
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366
High Courts12 Jul 2011Dismissed
Girdhari Pushkarna Vs State of Rajasthan and Another
Rajasthan High Court · (2012) CriLJ 885
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 45, 73Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Jul 2011Allowed
Murlidhar Verma and Others Vs Swami Keshwanand Rajasthan Agriculture University and Another
Rajasthan High Court · (2012) 1 RLW 699
Constitution of India, 1950 — Article 14
High Courts11 Jul 2011Dismissed
Banshi Lal Bheel and Others Vs Bharat Hotels Ltd. and Another
Rajasthan High Court · (2012) 1 RLW 175
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 2011Dismissed
National Insurance Co. Ltd Vs Smt. Udi Bai and Others
Rajasthan High Court · (2011) 4 RLW 2950 : (2012) 2 TAC 196
Workmens Compensation Act, 1923 — Section 2, 3, 4(1), 4(A3), 4A
High Courts08 Jul 2011Dismissed
State of Rajasthan and Another Vs Ramjan and Others
Rajasthan High Court · (2012) 3 RLW 2452
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x), 3(1)(xi), 3(1)(xii), 3(2)(5)
High Courts08 Jul 2011Dismissed
Assistant Commercial Tax Officer Vs Kamdhenu Spat Ltd. and Another
Rajasthan High Court · (2013) 57 VST 379
Rajasthan Sales Tax Act, 1994 — Section 78(10)(a)
High Courts08 Jul 2011Dismissed
Mansingh Vs State of Rajasthan and Others
Rajasthan High Court · (2012) 1 RLW 829
High Courts08 Jul 2011
Nathu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 3 RLW 2572
Criminal Procedure Code, 1973 (CrPC) — Section 173, 203, 204, 309
High Courts07 Jul 2011Allowed
Rakesh and Others Vs State of Rajasthan
Rajasthan High Court · (2012) 2 RLW 1200
High Courts07 Jul 2011
State of Rajasthan Vs Mahendra Singh Sodha and Another
Rajasthan High Court · (2012) 1 RLW 108
High Courts07 Jul 2011
Chandning Vs State of Rajasthan
Rajasthan High Court · (2012) 2 WLN 392
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 176, 201, 306, 498A
High Courts07 Jul 2011Dismissed
In Re: Umang Boards Pvt. Ltd. (M/s.)
Rajasthan High Court · (2012) 2 RLW 1239
Companies Act, 1956 — Section 439, 439(1), 439(2), 439(8), 557
High Courts07 Jul 2011Dismissed
Assistant Commercial Taxes Officer, Flying Squad, Bhiwadi (Alwar) Vs Raghuveer Singh and Another
Rajasthan High Court · (2012) 51 VST 300
Rajasthan Sales Tax Act, 1994 — Section 78(10A)
High Courts07 Jul 2011
Ram Avtar Vijay and Another Vs State of Rajasthan
Rajasthan High Court · (2012) 1 RLW 590
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 109, 120B, 409
High Courts06 Jul 2011Allowed
Umesh Agarwal Vs Rent Tribunal and Bhavesh Maroo
Rajasthan High Court · (2012) 1 RLW 637
Civil Procedure Code, 1908 (CPC) — Section 89Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 65A, 65B
High Courts05 Jul 2011
Sudhanshu Roy Bhatt Vs Maharana Pratap University of Agriculture and Technology and Another
Rajasthan High Court · (2011) 4 RLW 2988